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Report No. 68

Appendix 2

Comparative Table showing the provision in the existing Act and the corresponding provisions, if any, in Appendix 1

Existing Section

Clause in Appendix 1

1

1

2

3

3

4

4

omitted

5

5

We would like to place on record our warm appreciation of the valuable assistance we have received from Shri Bakshi, Member-Secretary of the Commission in the preparation of this Report.

P. B. Gajendragadkar, Chairman.

P. K. Tripathi, Member.

S. S. Dhavan, Member.

S. P. Sen-Varma, Member.

B. C. Mitra, Member.

P. M. Bakshi, Member-Secretary

New Delhi

Dated: 15th March, 1977.







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