Report No. 68
Short title and extent. [Existing section 1]
1. (1) This Act may be called the Powers-of-Attorney Act, 197....
(2) It extends to the whole of India except the state of Jammu and Kashmir.
(3) It shall come into force on
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Report No. 68 Short title and extent. [Existing section 1] 1. (1) This Act may be called the Powers-of-Attorney Act, 197.... (2) It extends to the whole of India except the state of Jammu and Kashmir. (3) It shall come into force on |
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