Report No. 50
The Proposal to Included Persons Connected with Public Examinations within The Definition of "Public Servant" in The India Penal Code
| Contents |
| 1. |
Introduction |
| 2 |
Importance of the definition of public servant in the Penal Code |
| 3 - 4 |
Analysis of the definition of public servant |
| 5. |
Supreme,C6urt case |
| 6. |
Section 21, clause ninth (before 1864) |
| 7. |
Section 21, clause twelfth (before 1964) |
| 8 - 10 |
View taken in the Supreme Court case |
| 11. |
Amendment of section 21, clause twelfth, in 1964 |
| 12. |
Amendment recommended in 42nd Reportn |
| 13. |
Public duty not enough |
| 14. |
Need for amendment in respect of University and other public examinations |
| 15. |
Recommendation in 42nd Report as to private employees |
| 16. |
Persons lemployed in connection with examinations held by the Government |
| 17. |
Recommendation |
| 18. |
Honesty a debt to the profession |
| Appendix 1 |
Selected Central Acts Relating To Bodies Authorised to Hold Examinations or to Recognise or Approve Degrees and other Academic Distinctions |
| 1. |
The Advocates Act, 1961 |
| 2. |
The Indian Medical Council Act, 1956 |
| 3. |
The Post-Graduate Institute of Medical Education and Research, Chandigarh, Act, 1966 |
| 4. |
The Dentists' Act, 1948 |
| 5. |
The Pharmacy Act, 1948 |
| 6. |
The Banaras Hindu University Act, 1915 |
| 7. |
The Aligarh Muslim University Act, 1920 |
| 8. |
The Delhi University Act, 1922 |
| 9. |
The Visva Bharati Act, 1951 |
| 10. |
The Indian Statistical Institute Act, 1959 |
| 11. |
The Institute of Technology Act, 1961 |
| 12. |
The Haryana and Punjab Agricultural Universities Act, 1970 |
| 13. |
The Merchant Shipping Act, 1958 |
| 14. |
Chartered Accountants Act, 1949 |
| Appendix 2 |
Referencei a few Recent Central Acts to Treat Certain Officers as Public Servants within The Meaning of Section 21, Indian Penal Code. |
| 1. |
The Textile Committee Act, 1963 |
| 2. |
The Gold Control Act, 1965 |
| 3. |
The Payment of Bonus Act, 1965 |
| 4. |
The Press Council Act, 1965 |
| 5. |
The Beedi and Cigar Workers (Conditions of Employment) Act, 1966 |
| 6. |
The Civil Defence Act, 1968 |
| 7. |
The Gold Control Act, 1968 |
| 8. |
The Insecticides Act, 1968 |
| 9. |
The Registration of Births and Deaths Act, 1969 |
| 10. |
The Khuda Baksh Oriental Public Library Act, 1969 |
| 11. |
The Monopolies And Restrictive Trade Practices Act, 1969 |
| 12. |
The Banking Companies (Acquisition and Transfer Of Undertaking) Act, 1970 |