AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 50

9. The Visva Bharati Act, 1951

Section 24.-The Shiksha Samiti (Academic Council) shall have control and general regulation and be responsible for the maintenance of standards of instruction, education and examination within the Court, and shall have such other duties as conferred or imposed by the Statutes and has the right to advise the executive council on all academic matters.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement