Report No. 50
8. The Delhi University Act, 1922
Section 23.-The Academic Council shall be the academic body of the University and shall, subject to the Act, Statutes and Ordinances, have the control and general regulation and be responsible for the maintenance of standards of instruction, education and examination with the University, and shall exercise such other powers and perform such other duties as may be conferred or enforced by the Statutes. It can advise the executive council on all academic matters.
Back
