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Report No. 50

7. The Aligarh Muslim University Act, 1920

Section 25(1).-The Academic Council shall be the academic body of the University and shall, subject to the Act, statutes and ordinances have the control and general regulation of and be responsible for the maintenance of standards of instruction and for the education, examination, discipline and health of students and for the conferment of degrees (other than honorary).



The Proposal to included Persons connected with Public Examinations within the Definition of Back




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