The Beedi and Cigar Workers (Conditions of Employment) Act, 1966 | The Proposal to included Persons connected with Public Examinations within the Definition of "Public Servant in the India Penal Code | Law Commission of India Reports | Law Library

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Report No. 50

5. The Beedi and Cigar Workers (Conditions of Employment) Act, 1966

Section 6(3).-Every Chief inspector and inspector shall be deemed to be public servants.

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