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Report No. 50

3. The Post-Graduate Institute of Medical Education and Research, Chandigarh, Act, 1966

Section 23.-The Institute has power to grant medical degrees, diplomas and other academic distinctions and titles under this Act.

Section 24.-Recognition of medical qualifications granted by statute under the Indian Medical Council Act, 1956.



The Proposal to included Persons connected with Public Examinations within the Definition of Back




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