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Report No. 50

14. Chartered Accountants Act, 1949

Section 15.-The duties of the Council include:

(a) the examination of candidates for enrolment and prescribing of fees;

(b) the regulation of the engagement and training of article and audit clerks;

(c) the prescribing and qualifications for entry in the Register;

(d) the recognition of foreign qualifications and training for purposes of enrolment;

(e) the granting or refusal of certificates of practice under the Act; and

(f) the removal or restoration to the Register of names.



The Proposal to included Persons connected with Public Examinations within the Definition of Back




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