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Report No. 50

12. The Haryana and Punjab Agricultural Universities Act, 1970

Section 23.-The Academic Council shall be in charge of the academic affairs of the University and shall superintend, direct and control and be responsible for the maintenance of standards of instruction, education and examinations and other matters connected with the obtaining of degrees and shall exercise such other duties as may be prescribed.



The Proposal to included Persons connected with Public Examinations within the Definition of Back




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