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Report No. 86

2.15. Proceedings of Governor-General-in-Council.-

From the proceedings of the Council of the Governor-General,1 it would appear that Dr. Rash Behari Chose was aware of the criticism that some of the restrictions imposed by the Bill were unnecessary, but he replied that "for obvious reasons, sweeping innovations in matters of so much delicacy are always to be deprecated and that we cannot proceed too cautiously".

1. Proceedings of the Governor-General-in-Council, dated 9th March, 1893.







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