Report No. 86
Appendix 2
The Partition Act, 1876
(39 & 40 Vict., C. 17) (Repealed)
Chapter 17
An Act to Amend The Partition Act, 1969
A.D. 1876.
(27th June, 1876).
Be it enacted by the Queen's Most Excellent Majesty, by and with the advice and consent of the Lords Spiritual and Temporal, and Commons, in the present Parliament assembled, and by the authority of the same, as follows:
1. Short title.-
This Act may be cited as the Partition Act, 1876, and shall be read as one with the Partition Act, 1868.
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