Report No. 86
7.36. Decree analogous to specific performance of contract for sale.-
The decree would, thus, be substantially analogous to the decree which the Court passes in a suit for specific performance of a contract for the sale of immovable property.1-2
1. Cf section 28, Specific Relief Act, 1963 (47 of 1963).
2. See also-
(a) Law Commission of India, 27th Report (Code of Civil Procedure) (Order 20, rule 12A proposed), and (not modified in the 54th Report);
(b) Order 20, rule 12A, Code of Civil Procedure, 1908.
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