Report No. 86
The Partition Act, 1893
Chapter 1
Introductory
1.1. Scope of the Report.-
This Report relates to the Partition Act, 1893. Though the Act may appear to be very technical in character, it really1 deals with important matters pertaining to the division of property and is vitally connected with the basic function of law.
1. Para. 1.3, infra
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