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Report No. 2

V. Conclusion

27. We may point out that we have not before us the draft of the proposed Parliamentary legislation and the principles indicated by us in the foregoing paragraphs do not purport to be a draft of the sections of the proposed Bill.

M.C. Chagla, Chairman

K.N. Wanchoo, Member

G.N. Das, Member

P. Satyanarayana Rao, Member

*N.C. Sen Gupta, Member

V.K.T. Chari, Member

D. Narasa Raju, Member

G.S. Pathak, Member

G.N. Joshi, Member

*. Dr. Sen Gupta has signed the report, subject to the note appended below.

K. Srinivasan,

Durga Das Basu,

Joint Secretaries,

Bombay;

Dated: 21st July, 1956 M.C. Setalvad







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