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Report No. 99

Specimen

The following specimens of briefs are given in an American book:1

1. Kolasa and Meyer Legal System, (1978), pp. 329-332.

Form 11.4 Appellant's Brief
In the Supreme Court of Great State, State of Great State,
Appealed V.
Harvey Worker, Appellant Brief for Appellant
Table of Contents

Table of Cases



Oral and Written Arguments in the Higher Courts Back




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