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Report No. 99

1.6. Other questions of the Questionnaire.-

Before concluding this introductory Chapter, it seems proper to mention that on a few other questions included in the Questionnaire or arising therefrom1, reports by the Commission have been separately prepared.

1. E.g. Litigation by, and against, the Governments; see also Report on Proposal to Create a Constitutional Division in the Supreme Court.



Oral and Written Arguments in the Higher Courts Back




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