Report No. 16

Report on the Official Trustees Act, 1913

Contents
Part I	General
1.	Historical background
2.	Scope of revision
3.	Suggestions of Governments of West Bengal and Madras
4.	Insertion of a provision similar to section 22 of the Administrator-General's Act
5.	Insertion of a provision similar to section 26 of the Administrator General's Act
6.	Insertion of provisions similar to sections 30 and 51 of the Administrator-General's Act
7.	Insertion of a provision similar to section 28(2) of the Administrator-General's Act
8.	Official Trustee as guardian of property of minors and lunatics
Part II	Proposals Relating to Sections
9.	Preamble
10.	Sections 1 and 2
11.	Section 3
12.	Section 4
13.	Sections 5
14.	Sections 6-12
15.	Sections 13-18
16.	Section 19
17.	Section 20-24
18.	Section 25
19.	Section 26 to end
20.	Appendix
Appendix	Proposals as shown in the form of Draft Amendments
	Proposals as shown in the form of Draft Amendments