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Report No. 16

20. Appendix.-

With a view to presenting a clear picture of the proposals made by us in this Report, we have, in the Appendix, shown our proposals in the form of draft amendments to the existing Act.

T.L. Venkatarama Aiyar, Chairman.

P. Satyanarayana Rao, Member.

L.S. Misra, Member.

G.R. Rajagopaul, Member.

S. Chauduri, Member.

N.A. Palkhivala, Member.

D. Basu Joint Secretary.

New Delhi,

Dated: 18th November, 1960.



Report on the Official Trustees Act, 1913 Back




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