Report No. 16
16. Section 19.-
Sub-section (2) of this section has been slightly altered by the Official Trustee (Bengal Amendment) Act, 1940, and the amendment seems to be reasonable. The same may be adopted.
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Report No. 16 16. Section 19.- Sub-section (2) of this section has been slightly altered by the Official Trustee (Bengal Amendment) Act, 1940, and the amendment seems to be reasonable. The same may be adopted. |
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