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Report No. 251

"Obsolete Laws: Warranting Immediate Repeal" (Fourth Interim Report)

Contents
"Obsolete Laws: Warranting Immediate Repeal"
Chapter I Introduction
Introduction
Chapter 2 Laws Recommended for Complete Repeal
1. Weekly Holidays Act, Act 18 of 1942
2. Imperial Library (change of Name) Act, Act 51 of 1948
3. Resettlement of Displaced Persons (Land Acquisition) Act, Act 60 of 1948
4. Drugs (Control) Act, Act 26 of 1950
5. Telegraph Wires (Unlawful Possession) Act, Act 74 of 1950
6. Prize Competitions Act, Act 42 of 1955
7. Public Wakfs (Extension of Limitation) Act, Act 29 of 1959
8. Sugar (Regulation of Production) Act, Act 55 of 1961
9. Indian Copper Corporation (Acquisition of Undertaking) Act, Act 58 of 1972
10. Richardson and Cruddas Limited (Acquisition and Transfer of Undertakings) Act, Act 78 of 1972
11. Esso (Acquisition of Undertakings in India) Act, Act 4 of 1974
12. Indian Iron and Steel Company (Acquisition of Shares) Act, Act 89 of 1976
13.

Burmah Shell (Acquisition of Undertakings in India) Act, Act 2 of 1976
14. Braithwaite and Company (India) Limited (Acquisition and Transfer of Undertakings) Act, Act 96 of 1976
15. Burn Company and Indian Standard Wagon Company (Nationalisation) Act, Act 97 of 1976
16. Departmentalisation of Union Accounts (Transfer of Personnel) Act, Act 59 of 1976
17. Smith, Stanistreet and Company Limited (Acquisition and Transfer of Undertakings) Act, Act 41 of 1977
18. Caltex [Acquisition of Shares of Caltex Oil Refining (India) Limited and of the Undertakings in India of Caltex (India) Limited] Act, Act 17 of 1977
19. Disputed Elections (Prime Minister and Speaker) Act, Act 16 of 1977
20. Britannia Engineering Company Limited (Mokameh Unit) and the Arthur Butler and Company (Muzaffarpore) Limited (Acquisition and Transfer of Undertakings) Act, Act 41 of 1978
21. Hindustan Tractors Limited (Acquisition and Transfer of Undertakings) Act, Act 13 of 1978
22. Kosan Gas Company (Acquisition of Undertaking) Act, Act 28 of 1979
23. Jute Companies (Nationalisation) Act, Act 62 of 1980
24. Amritsar Oil Works (Acquisition and Transfer of Undertakings) Act, Act 50 of 1982
25. Illegal Migrants (Determination by Tribunals) Act, Act 39 of 1983
26. Chandigarh Disturbed Areas Act, Act 33 of 1983
27. Incheck Tyres Limited and National Rubber Manufacturers Limited (Nationalization) Act, 17 of 1984
28. Hooghly Docking and Engineering Company Limited (Acquisition and Transfer of Undertakings) Act, Act 55 of 1984
29. Futwah Islampur Light Railway Line (Nationalization) Act, Act 83 of 1985
30. Swadeshi Cotton Mills Company Limited (Acquisition and Transfer of Undertakings) Act, Act 30 of 1986


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