AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Report No. 251

5. Telegraph Wires (Unlawful Possession) Act, Act 74 of 1950

Category: Media, Communications and Publishing

Recommendation: Consider for Repeal

The Act regulated the possession of telegraph wires and provides for the punishment of the offence of unlawful possession of telegraph wires. Telegraph services were permanently shut down in India in 2013. Wires of a specific width are included within this Act. Hence, only after factual verification that such wires are not used for other purposes should this Act be considered for repeal.



 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement