Report No. 249
10. Termination of War (Definition) Ordinance, Ordinance 10 of 1946
Category: Defence of India and Armed Forces
Recommendation: Repeal
This Ordinance determined the date of termination of the 'present war', i.e. the Second World War. The purpose of this Ordinance was to determine the exact date on which temporary war-time measures would end. The purpose of this Ordinance has been fulfilled and it should be repealed with a suitable savings clause.