Report No. 249

55. Amending Act, Act 5 of 1897

Category: Residuary Laws relating to Administration

Recommendation: Repeal

This Act was passed to repeal and amend certain laws. It also provided for the use of short titles to facilitate the citation of certain laws listed in the Third Schedule to the Act. Most of the laws listed have since been repealed, and a suitable savings clause may be drafted to address the remaining laws. This law can therefore be repealed.