Report No. 249
48. Excise (Malt Liquors) Act, Act 13 of 1890
Category: Taxes, Tolls and Cess Laws
Recommendation: Repeal
This Act applied the provisions of the Sea Customs Act, 1878 to malt liquors. The Sea Customs Act has been repealed by the Customs Act of 1962. Hence this Act should also be repealed.