Report No. 248
Appendix - V
(refer para of the report)
List of Statutes for Further Study with a view to Assess Suitability for Repeal
| S. No. | Act | Year | Act No. | Category |
| 1. | Bengal Indigo Contracts Act | 1836 | 10 | Land Laws |
| 2. | Bengal Districts Act | 1836 | 21 | Laws Relating to Administration and Development of Local Areas |
| 3. | Madras Public Property Malverisation Act | 1837 | 36 | Land Laws |
| 4. | Bengal Bonded Warehouse Association Act | 1838 | 5 | Trade and Commerce |
| 5. | Coasting Vessels Act | 1838 | 19 | Maritime Law; Shipping and Inland Navigation |
| 6. | Madras Rent and Revenue Sales Act | 1839 | 7 | Land Revenue |
| 7. | Bengal Land Revenue Sales Act | 1841 | 12 | Land Revenue |
| 8. | Revenue, Bombay | 1842 | 13 | Land Revenue |
| 9. | Revenue Commissioners, Bombay | 1842 | 17 | Land Revenue |
| 10. | Sales of Land for Revenue Arrears | 1845 | 1 | Land Revenue |
| 11. | Boundary-marks, Bombay | 1846 | 3 | Maritime Law; Shipping and Inland Navigation |
| 12. | Boundaries | 1847 | 1 | State Reorganisation and Extension of Laws |
| 13. | Bengal Alluvion and Diluvion Act | 1847 | 9 | Land Laws |
| 14. | Bengal Landholders' Attendance Act | 1848 | 20 | Land Revenue |
| 15. | Madras Revenue Commissioner Act | 1849 | 10 | Land Revenue |
| 16. | Public Accountants' Defaults Act | 1850 | 12 | Government Employees |
| 17. | Judicial Officers Protection Act | 1850 | 18 | Administration of Justice |
| 18. | Caste Disabilities Removal Act | 1850 | 21 | Personal Laws |
| 19. | Calcutta Land Revenue Act | 1850 | 23 | Land Revenue |
| 20. | Forfeited Deposits Act | 1850 | 25 | Land Laws |
| 21. | Improvement in Towns Act | 1850 | 26 | Laws Relating to Administration and Development of Local Areas |
| 22. | Public Servants (Inquiries) Act | 1850 | 37 | Government Employees |
| 23. | Indian Tolls Act | 1851 | 8 | Taxes, Tolls and Cess Laws |
| 24. | Madras City Land Revenue Act | 1851 | 12 | Land Revenue |
| 25. | Sheriffs' Fees Act | 1852 | 8 | Administration of Justice |
| 26. | Bombay Rent-free Estates Act | 1852 | 11 | Land Laws |
| 27. | Rent Recovery Act | 1853 | 6 | Land Revenue |
| 28. | Shore Nuisances (Bombay and Kolaba) Act | 1853 | 11 | Maritime Law; Shipping and Inland Navigation |
| 29. | Bengal Bonded Warehouse Association Act | 1854 | 5 | Trade and Commerce |
| 30. | Police (Agra), Act | 1854 | 16 | Criminal Justice |
| 31. | Legal Representatives' Suits Act | 1855 | 12 | Civil Procedure |
| 32. | Usury Laws Repeal Act | 1855 | 28 | Financial Laws |
| 33. | Bengal Embankment Act | 1855 | 32 | Transportation and Infrastructure |
| 34. | Sonthal Parganas Act | 1855 | 37 | State Reorganisation and Extension of Laws |
| 35. | Indian Bills of Lading Act | 1856 | 9 | Trade and Commerce |
| 36. | Calcutta Land Revenue Act | 1856 | 18 | Land Revenue |
| 37. | Bengal Chaukidari Act | 1856 | 20 | Criminal Justice |
| 38. | Tobacco Duty (Town of Bombay) Act | 1857 | 4 | Taxes, Tolls and Cess Laws |
| 39. | Oriental Gas Company | 1857 | 5 | Energy Laws |
| 40. | Madras Uncovenanted Officers' Act | 1857 | 7 | Government Employees |
| 41. | Sonthal Parganas Act | 1857 | 10 | State Reorganisation and Extension of Laws |
| 42. | Howrah Offences Act | 1857 | 21 | Criminal Justice |
| 43. | Madras Compulsory Labour Act | 1858 | 1 | Labour Laws |
| 44. | Bengal Ghatwali Lands Act | 1859 | 5 | Land Laws |
| 45. | Bengal Rent Act | 1859 | 10 | Rent and Tenancy |
| 46. | Bengal Land Revenue Sales Act | 1859 | 11 | Land Revenue |
| 47. | Calcutta Pilots Act | 1859 | 12 | Criminal Justice |
| 48. | Madras District Police Act | 1859 | 24 | Criminal Justice |
| 49. | Stage-Carriages Act | 1861 | 16 | Transportation and Infrastructure |
| 50. | Government Seal Act | 1862 | 3 | Residuary Laws relating to Administration |
| 51. | Excise (Spirits) Act | 1863 | 16 | Taxes, Tolls and Cess Laws |
| 52. | Partition of Revenue-paying Estates | 1863 | 19 | Land Laws |
| 53. | Waste-Lands (Claims) Act | 1863 | 23 | Land Laws |
| 54. | Indian Tolls Act | 1864 | 15 | Taxes, Tolls and Cess Laws |
| 55. | Converts' Marriage Dissolution Act | 1866 | 21 | Personal Laws |
| 56. | Oudh Sub-settlement Act | 1866 | 26 | Land Laws |
| 57. | Ganges Tolls Act | 1867 | 1 | Taxes, Tolls and Cess Laws |
| 58. | Public Gambling Act | 1867 | 3 | Criminal Justice |
| 59. | Oriental Gas Company | 1867 | 11 | Energy Laws |
| 60. | Sarais Act | 1867 | 22 | Trade and Commerce |
| 61. | Oudh Estates Act | 1869 | 1 | Land Laws |
| 62. | Bombay Civil Courts Act | 1869 | 14 | Administration of Justice |
| 63. | Court Fees Act | 1870 | 7 | Administration of Justice |
| 64. | Oudh Taluqdars' Relief Act | 1870 | 24 | Land Laws |
| 65. | Bengal Sessions Courts Act | 1871 | 19 | Administration of Justice |
| 66. | Dehra Dun Act | 1871 | 21 | State Reorganisation and Extension of Laws |
| 67. | Pensions Act | 1871 | 23 | Government Employees |
| 68. | Punjab Laws Act | 1872 | 4 | State Reorganisation and Extension of Laws |
| 69. | Indian Christian Marriage Act | 1872 | 15 | Personal Laws |
| 70. | Madras Civil Courts Act | 1873 | 3 | Administration of Justice |
| 71. | Government Savings Banks Act | 1873 | 5 | Banking and Insurance |
| 72. | Northern India Canal and Drainage Act | 1873 | 8 | Transportation and Infrastructure |
| 73. | North-Western Provinces Village and Road Police Act | 1873 | 16 | Criminal Justice |
| 74. | Married Women's Property Act | 1874 | 3 | Personal Laws |
| 75. | Foreign Recruiting Act | 1874 | 4 | International Relations |
| 76. | Laws Local Extent Act | 1874 | 15 | State Reorganisation and Extension of Laws |
| 77. | Indian Law Reports Act | 1875 | 18 | Administration of Justice |
| 78. | Central Provinces Laws Act | 1875 | 20 | State Reorganisation and Extension of Laws |
| 79. | Chota Nagpur Encumbered Estates Act | 1876 | 6 | Land Laws |
| 80. | Bombay Revenue Jurisdiction Act | 1876 | 10 | Land Revenue |
| 81. | Bombay Municipal Debentures Act | 1876 | 15 | Financial Laws |
| 82. | Oudh Laws Act | 1876 | 18 | State Reorganisation and Extension of Laws |
| 83. | Dramatic Performances Act | 1876 | 19 | Criminal Justice |
| 84. | Broach and Kaira Incumbered Estates Act | 1877 | 14 | Land Laws |
| 85. | Indian Treasure-trove Act | 1878 | 6 | Property Law |
| 86. | Elephants' Preservation Act | 1879 | 6 | Environmental Law |
| 87. | Dekkhan Agriculturists' Relief Act | 1879 | 17 | Agriculture and Animal Husbandry |
| 88. | Raipur and Khattra Laws Act | 1879 | 19 | State Reorganisation and Extension of Laws |
| 89. | Municipal Taxation Act | 1881 | 11 | Taxes, Tolls and Cess Laws |
| 90. | Fort William Act | 1881 | 13 | Criminal Justice |
| 91. | Obstructions in Fairways Act | 1881 | 16 | Maritime Law; Shipping and Inland Navigation |
| 92. | Central Provinces Land Revenue Act | 1881 | 18 | Land Revenue |
| 93. | Madras Forest (Validation) Act | 1882 | 21 | Environmental Law |
| 94. | Bikrama Singh's Estates Act | 1883 | 10 | Land Laws |
| 95. | Land Improvement Loans Act | 1883 | 19 | Land Laws |
| 96. | Punjab District Boards Act | 1883 | 20 | Laws Relating to Administration and Development of Local Areas |
| 97. | Agriculturists' Loans Act | 1884 | 12 | Agriculture and Animal Husbandry |
| 98. | Bengal Tenancy Act | 1885 | 8 | Rent and Tenancy |
| 99. | Land Acquisition (Mines) Act | 1885 | 18 | Land Laws |
| 100. | Mirzapur Stone Mahal Act | 1886 | 5 | Industries |
| 101. | Births, Deaths and Marriages Registration Act | 1886 | 6 | Symbols, Records and Statistics |
| 102. | Indian Tramways Act | 1886 | 11 | Transportation and Infrastructure |
| 103. | Oudh Wasikas Act | 1886 | 21 | Labour Laws |
| 104. | Bengal, Agra and Assam Civil Courts Act | 1887 | 12 | Administration of Justice |
| 105. | Punjab Tenancy Act | 1887 | 16 | Rent and Tenancy |
| 106. | Punjab Land Revenue Act | 1887 | 17 | Land Revenue |
| 107. | King of Oudh's Estate Act | 1887 | 19 | Land Laws |
| 108. | Indian Tolls Act | 1888 | 8 | Taxes, Tolls and Cess Laws |
| 109. | City of Bombay Municipal (Supplementary) Act | 1888 | 12 | Administration of Justice |
| 110. | King of Oudh's Estate Act | 1888 | 14 | Land Laws |
| 111. | Revenue Recovery Act | 1890 | 1 | Land Revenue |
| 112. | Excise (Malt Liquors) Act | 1890 | 13 | Taxes, Tolls and Cess Laws |
| 113. | United Provinces Act | 1890 | 20 | State Reorganisation and Extension of Laws |
| 114. | Murshidabad Act | 1891 | 15 | Land Laws |
| 115. | Colonial Courts of Admiralty (India) Act | 1891 | 16 | Administration of Justice |
| 116. | Marriages Validation Act | 1892 | 2 | Personal Laws |
| 117. | Bengal Military Police Act | 1892 | 5 | Defence of India and Armed Forces |
| 118. | Madras City Civil Court Act | 1892 | 7 | Administration of Justice |
| 119. | Government Management of Private Estates Act | 1892 | 10 | Land Revenue |
| 120. | Porahat Estate Act | 1893 | 2 | Land Laws |
| 121. | Government Grants Act | 1895 | 15 | Property Law |
| 122. | Epidemic Diseases Act | 1897 | 3 | Public Health |
| 123. | Amending Act | 1897 | 5 | Residuary Laws relating to Administration |
| 124. | Reformatory Schools Act | 1897 | 8 | Woman and Child Development |
| 125. | Indian Short Titles Act | 1897 | 14 | Residuary Laws relating to Administration |
| 126. | Lepers Act | 1898 | 3 | Public Health |
| 127. | Live-stock Importation Act | 1898 | 9 | Public Health |
| 128. | Central Provinces Tenancy Act | 1898 | 11 | Rent and Tenancy |
| 129. | Government Buildings Act | 1899 | 4 | Laws Relating to Administration and Development of Local Areas |
| 130. | Church of Scotland Kirk Sessions Act | 1899 | 23 | Charitable and Religious Institutions; Co-operative Societies |
| 131. | Central Provinces Court of Wards Act | 1899 | 24 | Property Law |
| 132. | Indian Tolls (Army and Air Force) Act | 1901 | 2 | Taxes, Tolls and Cess Laws |
| 133. | Amending Act | 1901 | 11 | Residuary Laws relating to Administration |
| 134. | Indian Tramways Act | 1902 | 4 | Transportation and Infrastructure |
| 135. | Amending Act | 1903 | 1 | Residuary Laws relating to Administration |
| 136. | Indian Railway Board Act | 1905 | 4 | Transportation and Infrastructure |
| 137. | Central Provinces Financial Commissioners Act | 1908 | 13 | Land Revenue |
| 138. | Indian Criminal Law Amendment Act | 1908 | 14 | Criminal Justice |
| 139. | Prevention of Seditious Meetings Act | 1911 | 10 | Criminal Justice |
| 140. | Co-operative Societies Act | 1912 | 2 | Charitable and Religious Institutions; Co-operative Societies |
| 141. | Bengal, Bihar and Orissa and Assam Laws Act | 1912 | 7 | State Reorganisation and Extension of Laws |
| 142. | Wild Birds and Animals Protection Act | 1912 | 8 | Environmental Law |
| 143. | Delhi Laws Act | 1912 | 13 | State Reorganisation and Extension of Laws |
| 144. | Official Trustees Act | 1913 | 2 | Property Law |
| 145. | White Phosphorus Matches Prohibition Act | 1913 | 5 | Industries |
| 146. | Mussalman Wakf Validating Act | 1913 | 6 | Charitable and Religious Institutions; Co-operative Societies |
| 147. | Local Authorities Loans Act | 1914 | 9 | Financial Laws |
| 148. | Delhi Laws Act | 1915 | 7 | State Reorganisation and Extension of Laws |
| 149. | Sir Jamsetjee Jejeebhoy Baronetcy Act | 1915 | 10 | Property Law |
| 150. | Indian Medical Degrees Act | 1916 | 7 | Legal, Medical and Other Professions |
| 151. | Hindu Disposition of Property Act | 1916 | 15 | Personal Laws |
| 152. | Destruction of Records Act | 1917 | 5 | Symbols, Records and Statistics |
| 153. | King of Oudh's Estate Validation Act | 1917 | 12 | Land Laws |
| 154. | Post Office Cash Authorities Act | 1917 | 18 | Financial Laws |
| 155. | Usurious Loans Act | 1918 | 10 | Financial Laws |
| 156. | Local Authorities Pensions and Gratuities Act | 1919 | 1 | Government Employees |
| 157. | Passport (Entry into India) Act | 1920 | 34 | Citizenship; Admission into; Emigration to, and Expulsion from, India; and Cross-border Movement |
| 158. | Maintenance Orders Enforcement Act | 1921 | 18 | Civil Procedure |
| 159. | Police (Incitement to Disaffection) Act | 1922 | 22 | Criminal Justice |
| 160. | Indian Naval Armament Act | 1923 | 7 | Defence of India and Armed Forces |
| 161. | Mussalman Wakf Act | 1923 | 42 | Charitable and Religious Institutions; Co-operative Societies |
| 162. | Indian Soldiers (Litigation) Act | 1925 | 4 | Defence of India and Armed Forces |
| 163. | Bengal Criminal Law Amendment (Supplementary) | 1925 | 8 | Criminal Justice |
| 164. | Madras, Bengal and Bombay Children (Supplementary) Act | 1925 | 35 | Woman and Child Development |
| 165. | Indian Bar Councils Act | 1926 | 38 | Legal, Medical and Other Professions |
| 166. | Hindu Inheritance (Removal of Disabilities) Act | 1928 | 12 | Personal Laws |
| 167. | Transfer of Property (Amendment) Supplementary Act | 1929 | 21 | Property Law |
| 168. | Hindu Gains of Learning Act | 1930 | 30 | Personal Laws |
| 169. | Mussalman Wakf Validating Act | 1930 | 32 | Charitable and Religious Institutions; Co-operative Societies |
| 170. | Provisional Collection of Taxes Act | 1931 | 16 | Taxes, Tolls and Cess Laws |
| 171. | Sheriff of Calcutta (Power of Custody) Act | 1931 | 20 | Criminal Justice |
| 172. | Public Suits Validation Act | 1932 | 11 | Civil Procedure |
| 173. | Criminal Law (Amendment) Act | 1932 | 23 | Criminal Justice |
| 174. | Bengal Suppression of Terrorist Outrages (Supplementary) Act | 1932 | 24 | Criminal Justice |
| 175. | Children (Pledging of Labour) Act | 1933 | 2 | Labour Laws |
| 176. | Murshidabad Estate Administration Act | 1933 | 23 | Land Laws |
| 177. | Sugarcane Act | 1934 | 15 | Food and Public Distribution |
| 178. | Assam Criminal Law Amendment (Supplementary) Act | 1934 | 27 | Criminal Justice |
| 179. | Jubbalpore and Chhattisgarh Divisions (Divorce Proceedings) Validation Act | 1935 | 13 | Personal Laws |
| 180. | Decrees and Orders Validating Act | 1936 | 5 | Administration of Justice |
| 181. | Bangalore Marriages Validating Act | 1936 | 16 | Personal Laws |
| 182. | Agricultural Produce (Grading and Marking) Act | 1937 | 1 | Consumer Affairs |
| 183. | Arya Marriage Validation Act | 1937 | 19 | Personal Laws |
| 184. | Criminal Law (Amendment) Act | 1938 | 20 | Criminal Justice |
| 185. | Employers' Liability Act | 1938 | 24 | Labour Laws |
| 186. | Registration of Foreigners Act | 1939 | 16 | Citizenship; Admission into; Emigration to, andExpulsion from, India; and Cross-border Movement |
| 187. | Berar Laws Act | 1941 | 4 | State Reorganisation and Extension of Laws |
| 188. | Delhi Restriction of Uses of Land Act | 1941 | 12 | Land Laws |
| 189. | Railways (Local Authorities' Taxation) Act | 1941 | 25 | Taxes, Tolls and Cess Laws |
| 190. | War Injuries (Compensation Insurance) Act | 1943 | 23 | Labour Laws |
| 191. | Public Debt Act | 1944 | 18 | Financial Laws |
| 192. | Mica Mines Labour Welfare Fund Act | 1946 | 22 | Labour Laws |
| 193. | Rehabilitation Finance Administration Act | 1948 | 12 | Social Welfare |
| 194. | Junagarh Administration (Property) Act | 1948 | 26 | Land Laws |
| 195. | Continuance of Legal Proceedings Act | 1948 | 38 | Administration of Justice |
| 196. | Indian Matrimonial Causes (War Marriages) Act | 1948 | 40 | Personal Laws |
| 197. | Bombay Public Security Measures (Delhi Amendment) Act | 1948 | 52 | Criminal Justice |
| 198. | Mangrol and Manavadar (Administration of Property) Act | 1949 | 2 | Land Laws |
| 199. | West Godavari District (Assimilation of Laws on Federal Subjects) Act | 1949 | 20 | State Reorganisation and Extension of Laws |
| 200. | Delhi Hotels (Control of Accommodation) Act | 1949 | 24 | Laws Relating to Administration of Union Territories and Delhi |
| 201. | Requisitioned Land (Apportionment of Compensation) Act | 1949 | 51 | Land Laws |
| 202. | Merged States (Laws) Act | 1949 | 59 | State Reorganisation and Extension of Laws |
| 203. | State Bank of Samastha Act | 1950 | * | Banking and Insurance |
| 204. | Union Territories (Laws) Act | 1950 | 30 | State Reorganisation and Extension of Laws |
| 205. | Opium and Revenue Laws (Extension of Application) Act | 1950 | 33 | Taxes, Tolls and Cess Laws |
| 206. | Ajmer Tenancy and Land Records Act | 1950 | 42 | Rent and Tenancy |
| 207. | Road Transport Corporations Act | 1950 | 64 | Transportation and Infrastructure |
| 208. | Cooch-Behar (Assimilation of Laws) Act | 1950 | 67 | State Reorganisation and Extension of Laws |
| 209. | Khaddar (Protection of Name) Act | 1950 | 78 | Intellectual Property Law |
| 210. | Part B States (Laws) Act | 1951 | 3 | State Reorganisation and Extension of Laws |
| 211. | Companies (Donations to National Funds) Act | 1951 | 54 | Corporate Laws |
| 212. | Part C States Miscellaneous Laws (Repealing) Act | 1951 | 66 | State Reorganisation and Extension of Laws |
| 213. | Part B States Marriages Validating Act | 1952 | 1 | Personal Laws |
| 214. | Indian Independence Pakistan Courts (Pending Proceedings) Act | 1952 | 9 | Administration of Justice |
| 215. | Delhi and Ajmer Rent Control Act | 1952 | 38 | Rent and Tenancy |
| 216. | Lushai Hills District (Change of Name) Act | 1954 | 18 | State Reorganisation and Extension of Laws |
| 217. | State Acquisition of Lands for Union Purposes (Validation) Act | 1954 | 23 | Land Laws |
| 218. | Chandernagore (Merger) Act | 1954 | 36 | State Reorganisation and Extension of Laws |
| 219. | Bar Councils (Validation of State Laws) Act | 1956 | 4 | Legal, Medical and Other Professions |
| 220. | Industrial Disputes (Amendment and Miscellaneous Provisions) Act | 1956 | 36 | Labour Laws |
| 221. | Newspaper (Price and Page) Act | 1956 | 45 | Media, Communications and Publishing |
| 222. | Young Persons (Harmful Publications) Act | 1956 | 93 | Media, Communications and Publishing |
| 223. | Women's and Children's Institutions (Licensing) Act | 1956 | 105 | Woman and Child Development |
| 224. | Gift-tax Act | 1958 | 18 | Taxes, Tolls and Cess Laws |
| 225. | Manipur and Tripura (Repeal of Laws) Act | 1958 | 35 | State Reorganisation and Extension of Laws |
| 226. | Orissa Weights and Measures (Delhi Repeal) Act | 1958 | 57 | Consumer Affairs |
| 227. | Travancore-Cochin Vehicles Taxation (Amendment and Validation) Act | 1959 | 42 | Taxes, Tolls and Cess Laws |
| 228. | Tripura Land Revenue and Land Reforms Act | 1960 | 43 | Land Revenue |
| 229. | Mahendra Pratap Singh Estate (Repeal) Act | 1960 | 48 | Land Laws |
| 230. | British Statutes (Application to India) Repeal Act | 1960 | 57 | State Reorganisation and Extension of Laws |
| 231. | Preference Shares (Regulation of Dividends) Act | 1960 | 63 | Corporate Laws |
| 232. | Delhi (Urban Areas) Tenants' Relief Act | 1961 | 30 | Rent and Tenancy |
| 233. | Newspaper (Price and Page Continuance) Act | 1961 | 36 | Media, Communications and Publishing |
| 234. | Land Acquisition (Amendment) Act | 1962 | 31 | Land Laws |
| 235. | Companies (Profits) Surtax Act | 1964 | 7 | Taxes, Tolls and Cess Laws |
| 236. | Land Acquisition (Amendment and Validation) Act | 1967 | 13 | Land Laws |
| 237. | Anti-Corruption Laws (Amendment) Act | 1967 | 16 | Criminal Justice |
| 238. | Standards of Weights and Measures (Extension to Kohima and Mokochung Districts) Act | 1967 | 25 | Consumer Affairs |
| 239. | Delhi and Ajmer Rent Control (Nasirabad Cantonment Repeal) Act | 1968 | 49 | Rent and Tenancy |
| 240. | Coal Bearing Areas (Acquisition and Development) Amendment and Validation Act | 1971 | 54 | Energy Laws |
| 241. | Former Secretary of State Service Officers (Conditions of Service) Act | 1971 | 56 | Government Employees |
| 242. | Uttar Pradesh Cantonments (Control of Rent and Eviction) Repeal Act | 1971 | 68 | Rent and Tenancy |
| 243. | East-Punjab Urban Rent Restriction (Extension to Chandigarh) Act | 1974 | 54 | Rent and Tenancy |
| 244. | Untouchability (Offences) Amendment and Miscellaneous Provision Act | 1976 | 106 | Criminal Justice |
| 245. | General Insurance Business (Nationalisation) Amendment Act | 1985 | 3 | Banking and Insurance |
| 246. | Administrative Tribunals (Amendment) Act | 1986 | 19 | Tribunals |
| 247. | Shipping Development Fund Committee (Abolition) Act | 1986 | 66 | Maritime Law; Shipping and Inland Navigation |
| 248. | Destructive Insects and Pests (Amendment and Validation) Act | 1992 | 12 | Agriculture and Animal Husbandry |
| 249. | Betwa River Board (Amendment) Act | 1993 | 49 | Transportation and Infrastructure |
| 250. | Delhi Rent Act | 1995 | 33 | Rent and Tenancy |
| 251. | Industrial Reconstruction Bank (Transfer of Undertakings and Repeal) Act | 1997 | 7 | Banking and Insurance |
| 252. | Urban Land (Ceiling and Regulation) Repeal Act | 1999 | 15 | Land Laws |
| 253. | Central Industrial Security Force (Amendment and Validation) Act | 1999 | 40 | Industries |
| 254. | Unit Trust of India (Transfer of Undertaking and Repeal) Act | 2002 | 58 | Financial Laws |
| 255. | Industrial Development Bank (Transfer of Undertaking and Repeal) Act | 2003 | 53 | Banking and Insurance |
| 256. | Sick Industrial Companies (Special Provisions) Repeal Act | 2004 | 1 | Corporate Laws |
| 257. | Customs and Central Excise Laws (Repeal) Act | 2004 | 25 | Taxes, Tolls and Cess Laws |
| 258. | Prevention of Terrorism (Repeal) Act | 2004 | 26 | Criminal Justice |
| 259. | Produce Cess Laws (Abolition) Act | 2006 | 46 | Taxes, Tolls and Cess Laws |
| 260. | Indian Rifles (Repeal) Act | 2006 | 49 | Criminal Justice |
| 261. | State Bank of Saurashtra (Repeal) and the State Bank of India (Subsidiary Banks) Amendment Act, 2009 | 2009 | 48 | Banking and Insurance |
