Report No. 248
Appendix - III
(refer para of the report
Repealed Laws that are listed in the Law Ministry Chronological List of Central Acts
Sl. No. | Year | Act. No. | Name | Repealing Provision |
1. | 1857 | 19 | Joint Stock Companies Act | Repealed by Schedule III to Section 219 of the Indian Companies Act, 1866 |
2. | 1865 | 3 | Carriers Act | Repealed by Section 22(1) of the Carriage by Road Act, 2007 |
3. | 1889 | 1 | Metal Tokens Act | Repealed by Section 27(a) of the Coinage Act, 2011 |
4. | 1894 | 1 | Land Acquisition Act | Repealed by Section 114(1) of the Right to Fair Compensation and Transparency in Rehabilitation and Resettlement Act, 2013 |
5. | 1899 | 13 | Glanders and Farcy Act | Repealed by Section 45(i) of the Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009 |
6. | 1906 | 3 | Coinage Act | Repealed by Section 27(b) of the Coinage Act, 2011 |
7. | 1910 | 5 | Dourine Act | Repealed by Section 45(ii) of the Prevention and Control of Infectious and Contagious Diseases in Animals Act, 2009 |
8. | 1918 | 2 | Cinematograph Act | Repealed by Section 18 of the Cinematograph Act, 1952 |
9. | 1918 | 22 | Bronze Coin (Legal Tender) Act | Repealed by Section 27(c) of the Coinage Act, 2011 |
10. | 1920 | 47 | Imperial Bank of India Act | Repealed by Section 57(1) of the State Bank of India Act, 1955 |
11. | 1920 | 10 | Indian Securities Act | Repealed by Section 35(1) of Government Securities Act, 2006 |
12. | 1923 | 23 | Legal Practitioners (Women) Act | Repealed by the Schedule to Section 50(5)(b) of the Advocates Act, 1961 |
13. | 1924 | 2 | Cantonments Act | Repealed by Section 360(1) of the Cantonments Act, 2006 |
14. | 1926 | 21 | Legal Practitioners (Fees) Act | Repealed by the Schedule to Section 50(5)(b) of the Advocates Act, 1961 |
15. | 1929 | 19 | Child Marriage Restraint Act | Repealed by Section 21(1) of the Prohibition of Child Marriage Act, 2006 |
16. | 1941 | 5 | Assam Rifles Act | Repealed by Section 168(1) of the Assam Rifles Act, 2006 |
17. | 1951 | 64 | Evacuee Interest (Separation) Act | Repealed by the Schedule to Section 2 of The Displaced Persons Claims And Other Laws Repeal Act, 2005 |
18. | 1953 | 32 | Collection of Statistics Act | Repealed by Section 34(1) of the Collection of Statistics Act, 2009 |
19. | 1954 | 37 | Prevention of Food Adulteration Act | Repealed by Schedule II to Section 97(1) of the Food Safety and Standards Act, 2006 |
20. | 1956 | 1 | Companies Act | Repealed by Section 465(1) of the Companies Act, 2013 |
21. | 1963 | 52 | Unit Trust of India Act | Repealed by Section 21(1) of the Unit Trust of India (Transfer of Undertaking and Repeal) Act, 2002 |
22. | 1969 | 54 | Monopolies and Restrictive Trade Practices Act | Repealed by Section 66(1) of the Competition Act, 2002 |
23. | 1971 | 52 | Small Coins (Offences) Act | Repealed by Section 27(e) of the Coinage Act, 2011 |
24. | 1972 | 35 | Delhi Co-operative Societies Act | Repealed by Section 141 of the Delhi Co-operative Societies Act, 2003 |
25. | 1976 | 33 | Urban Land (Ceiling and Regulation) Act | Repealed by Section 2 of the Urban Land Ceiling and Regulation Repeal Act, 1999 |
26. | 1976 | 87 | Delhi Agricultural Produce Marketing (Regulation) Act | Repealed by Section 124(1) of the Delhi Agricultural Produce Marketing (Regulation) Act, 1998. |
27. | 1976 | 60 | Standards of Weights and Measures Act | Repealed by Section 57(1) of the Legal Metrology Act, 2009 |
28. | 1976 | 49 | Foreign Contribution (Regulation) Act | Repealed by Section 54(1) of the Foreign Contribution (Regulation) Act, 2010 |
29. | 1984 | 36 | Punjab State Legislature (Delegation of Powers) Act | Repealed by the First Schedule to Section 2 of the Repealing and Amending Act, 1988 |
30. | 1985 | 54 | Standards of Weights and Measures (Enforcement) Act | Repealed by Section 57(1) of the Legal Metrology Act, 2009 |
31. | 1986 | 56 | Delhi Fire Prevention and Fire Safety Act | Repealed by Section 65(b) of the Delhi Fire Safety Act, 2007 |
32. | 1995 | 27 | National Environment Tribunal Act | Repealed by Section 38(1) of the National Green Tribunal Act, 2010 |
33. | 1997 | 22 | National Environment Appellate Authority Act | Repealed by Section 38(1) of the National Green Tribunal Act, 2010 |
34. | 1998 | 14 | Electricity Regulatory Commission Act | Repealed by Section 185(1) of the Electricity Act, 2003 |