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Report No. 248

Appendix - II
(refer Para of the report)

Laws Recommended for Repeal by Various Commissions but not Undertaken for Repeal by Government

S. No. Name of The Law Name of The Report(S) Which Recommends Repeal Name of The Concerned Department (Tentative)
1. The Livestock Importation Act, 1898 PC Jain Commission Report (Appendix A-1) Department of Animal Husbandry, Dairying and Fisheries, Ministry of Agriculture
2. The Tobacco Board Act, 1975 PC Jain Commission Report (Appendix A-1) Department of Commerce, Ministry of Commerce and Industry
3. The Finance Commission (Miscellaneous Provisions) Act, 1951 PC Jain Commission Report (Appendix A-1) Department of Economic Affairs, Ministry of Finance
4. The Compulsory Deposit Scheme Act, 1963 PC Jain Commission Report (Appendix A-1) and 159th LCI Report Department of Economic Affairs, Ministry of Finance
5. The Additional Emoluments (Compulsory Deposit) Act, 1974 PC Jain Commission Report (Appendix A-1) and 159th LCI Report Department of Economic Affairs, Ministry of Finance
6. The Shipping Development Fund Committee (Abolition) Act, 1986 PC Jain Commission Report (Appendix A-1) and 159th LCI Report Department of Financial Services, Ministry of Finance
7. The Gift-Tax Act, 1958 PC Jain Commission Report (Appendix A-1) Department of Revenue, Ministry of Finance
8. The Central Excise Laws (Amendment and Validation) Act, 1982 PC Jain Commission Report (Appendix A-1) and 159th LCI Report Department of Revenue, Ministry of Finance
9. The Mineral Products (Additional Duties of Excise and Customs) Act, 1958 PC Jain Commission Report (Appendix A-1) and 159th LCI Report Department of Revenue, Ministry of Finance
10. The Young Persons (Harmful Publications) Act, 1956 PC Jain Commission Report (Appendix A-1) Department of Internal Security, Ministry of Home Affairs
11. The Indian Law Reports Act, 1875 PC Jain Commission Report (Appendix A-1) and 96th LCI Report Legislative Department, Ministry of Law and Justice
12. The Continuance of Legal Proceedings Act, 1948 PC Jain Commission Report (Appendix A-1) and 96th LCI Report Department of Justice, Ministry of Law and Justice
13. The Oriental Gas Company (Act 5 of 1857) PC Jain Commission Report (Appendix A-1) and 96th LCI Report Ministry of Petroleum and Natural Gas
14. The Oriental Gas Company, 1867 PC Jain Commission Report (Appendix A-1) and 96th LCI Report Ministry of Petroleum and Natural Gas
15. The Ganges Tolls Act, 1857 PC Jain Commission Report (Appendix A-1) and 96th LCI Report Department of Revenue, Ministry of Finance
16. Amending Act, 1897 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
17. The Amending Act, 1901 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
18. The Amending Act, 1903 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
19. The Boundaries Act, 1847 PC Jain Commission Report (Appendix A-1) Department of States, Ministry of Home Affairs
20. The Central Sales Tax (Amendment) Act, 1969 PC Jain Commission Report (Appendix A-1) Department of Revenue, Ministry of Finance
21. The Coasting Vessels Act, 1838 PC Jain Commission Report (Appendix A-1) Ministry of Shipping
22. The Deposit Insurance Corporation (Amendment and Misc. Provisions) Act, 1978 PC Jain Commission Report (Appendix A-1) Department of Financial Services, Ministry of Finance
23. The Excise (Malt Liquors) Act, 1890 PC Jain Commission Report (Appendix A-1) Department of Revenue, Ministry of Finance
24. The Indian Bar Councils Act, 1926 PC Jain Commission Report (Appendix A-1) Department of Legal Affairs, Ministry of Law and Justice
25. The Indian Short Titles Act, 1897 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
26. The Industrial Disputes (Amendment and Miscellaneous Provisions) Act, 1956 PC Jain Commission Report (Appendix A-1) Ministry of Labour and Employment
27. The Land Acquisition (Amendment) Act, 1962 PC Jain Commission Report (Appendix A-1) Department of Land Resources, Ministry of Rural Development
28. The Land Acquisition (Amendment and Validation) Act, 1967 PC Jain Commission Report (Appendix A-1) Department of Land Resources, Ministry of Rural Development
29. The Laws Local Extent Act, 1874 PC Jain Commission Report (Appendix A-1) Department of States, Ministry of Home Affairs
30. The Legal Practitioner's Act, 1879 PC Jain Commission Report (Appendix A-1) Department of Legal Affairs, Ministry of Law and Justice
31. The Parliamentary Proceedings (Protection of Publication) Repeal Act, 1976 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
32. The Railway Companies (Emergency Provisions) Act, 1951 PC Jain Commission Report (Appendix A-1) Ministry of Railways
33. The Rent Recovery Act, 1853 PC Jain Commission Report (Appendix A-1) Department of Land Resources, Ministry of Rural Development
34. The Reserve Bank of India (Amendment and Miscellaneous Provisions) Act, 1953 PC Jain Commission Report (Appendix A-1) Department of Financial Services, Ministry of Finance
35. The Tobacco Cess Act, 1975 PC Jain Commission Report (Appendix A-1) Department of Revenue, Ministry of Finance
36. The Easements (Extending) Act, 1891 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
37. The Foreign Recruitment Act, 1874 PC Jain Commission Report (Appendix A-1) Ministry of External Affairs
38. The Indian Railway Board Act, 1905 PC Jain Commission Report (Appendix A-1) Ministry of Railways
39. The Trading with the Enemy (Continuance of Emergency Provisions) Act, 1947 PC Jain Commission Report (Appendix A-1) Department of Internal Security, Ministry of Home Affairs
40. The Pondicherry (Extension Of Laws) Act, 1968 PC Jain Commission Report (Appendix A-1) Department of States, Ministry of Home Affairs
41. The Central Laws (Extension to Jammu and Kashmir) Act, 1968 PC Jain Commission Report (Appendix A-1) Department of Jammu and Kashmir, Ministry of Home Affairs
42. The Central Labour Laws (Extension to Jammu and Kashmir) Act, 1970 PC Jain Commission Report (Appendix A-1) Department of Jammu and Kashmir, Ministry of Home Affairs
43. The Central Laws (Extension to Arunachal Pradesh) Act, 1993 PC Jain Commission Report (Appendix A-1) Department of States, Ministry of Home Affairs
44. The Diplomatic and Consular Officers (Oaths and Fees) (Extension to Jammu and Kashmir) Act, 1973 PC Jain Commission Report (Appendix A-1) Ministry of External Affairs
45. The Goa, Daman and Diu (Extension of the Code of Civil Procedure and the Arbitration) Act, 1965 PC Jain Commission Report (Appendix A-1) Department of States, Ministry of Home Affairs
46. The Miscellaneous Personal Laws (Extension) Act, 1959 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
47. The Taxation Laws (Extension to Jammu and Kashmir) Act, 1954 PC Jain Commission Report (Appendix A-1) Department of Jammu and Kashmir, Ministry of Home Affairs
48. The Taxation Laws (Extension to Jammu and Kashmir) Act, 1972 PC Jain Commission Report (Appendix A-1) Department of Jammu and Kashmir, Ministry of Home Affairs
49. The Scheduled Areas (Assimilation of Laws) Act, 1951 PC Jain Commission Report (Appendix A-1) Ministry of Tribal Affairs
50. The Scheduled Areas Act, 1953 PC Jain Commission Report (Appendix A-1) Ministry of Tribal Affairs
51. The Shillong (Rifle Range Umlong) Cantonments Assimilation of Laws Act, 1954 PC Jain Commission Report (Appendix A-1) Department of States, Ministry of Home Affairs
52. The West Godavari District (Assimilation of Laws on Federal Subjects) Acts, 1949 PC Jain Commission Report (Appendix A-1) Department of States, Ministry of Home Affairs
53. The Union Territories (Laws) Act, 1950 PC Jain Commission Report (Appendix A-1) Department of States, Ministry of Home Affairs
54. The Absorbed Areas (Laws) Act, 1954 PC Jain Commission Report (Appendix A-1) Department of States, Ministry of Home Affairs
55. The Central Provinces (Laws) Act, 1875 PC Jain Commission Report (Appendix A-1) Department of States, Ministry of Home Affairs
56. The Cooch-Behar Assimilation of Laws Act, 1950 PC Jain Commission Report (Appendix A-1) Department of States, Ministry of Home Affairs
57. The Jammu and Kashmir (Extension of Laws) Act, 1956 PC Jain Commission Report (Appendix A-1) Department of Jammu and Kashmir, Ministry of Home Affairs
58. The Manipur and Tripura (Repeal of Laws) Act, 1958 PC Jain Commission Report (Appendix A-1 and Appendix A-5) Legislative Department, Ministry of Law and Justice
59. The Married Women's Property (Extension) Act, 1959 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
60. The Opium and Revenue Laws (Extension of Application) Act, 1950 PC Jain Commission Report (Appendix A-1) Department of Revenue, Ministry of Finance
61. The Merged States (Laws) Act, 1949 PC Jain Commission Report (Appendix A-1) Department of States, Ministry of Home Affairs
62. The Union Duties of Excise (Distribution) Act, 1979 PC Jain Commission Report (Appendix A-1) Department of Revenue, Ministry of Finance
63. The Companies (Profits) Surtax Act, 1964 PC Jain Commission Report (Appendix A-1) Department of Revenue, Ministry of Finance
64. The Epidemic Diseases Act, 1897 PC Jain Commission Report (Appendix A-1) Department of Health Research, Ministry of Health and Family Welfare
65. The Hotel Receipts Tax Act,1980 PC Jain Commission Report (Appendix A-1) Department of Revenue, Ministry of Finance
66. The Delhi And Ajmer Rent Control (Nasirabad Cantonment Repeal) Act, 1968 PC Jain Commission Report (Appendix A-1) Ministry of Urban Development
67. The Coking Coal Mines (Taking Over of Management) Act, 1973 PC Jain Commission Report (Appendix A-1) Ministry of Coal
68. The Coal Mines (Emergency Provisions) Act, 1971 PC Jain Commission Report (Appendix A-1) Ministry of Coal
69. The Laxmi Ratan and Atherton West Cotton Mills (Taking over of Management) Act, 1976 PC Jain Commission Report (Appendix A-1) Ministry of Textiles
70. The Sick Textile Undertakings (Taking Over of Management) Act, 1972 PC Jain Commission Report (Appendix A-1) Ministry of Textiles
71. The Textiles Undertakings (Taking over of Management) Act, 1983 PC Jain Commission Report (Appendix A-1) Ministry of Textiles
72. The Bangalore Marriage Validation Act, 1936 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
73. The Bar Councils (Validation of State Laws) Act, 1956 PC Jain Commission Report (Appendix A-1) Department of Legal Affairs, Ministry of Law and Justice
74. The Bengal Finance (Sales Tax) Delhi Validation of Appointments and Proceedings Act, 1971 PC Jain Commission Report (Appendix A-1) Department of Revenue, Ministry of Finance
75. The Decrees and Orders Validating Act, 1936 PC Jain Commission Report (Appendix A-1) Department of Legal Affairs, Ministry of Law and Justice
76. The Destructive Insects and Pests (Amendments and Validation) Act, 1992 PC Jain Commission Report (Appendix A-1) Department of Agriculture and Cooperation, Ministry of Agriculture
77. The Himachal Pradesh Legislative Assembly (Constitution and Proceedings) Validation Act, 1958 PC Jain Commission Report (Appendix A-1) Department of State, Ministry of Law and Justice
78. The Hindu Marriage (Validation of Proceedings) Act, 1960 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
79. The Jubbalpore and Chhattisgarh Divisions (Divorce Proceedings Validation) Act, 1935 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
80. The Marriages Validation Act, 1892 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
81. The Mussalman Wakf Validating Act, 1913 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
82. The Mussalman Wakf Validating Act, 1930 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
83. The Part B State Marriages Validating Act, 1952 PC Jain Commission Report (Appendix A-1) Legislative Department, Ministry of Law and Justice
84. The Professions Tax Limitation (Amendment and Validation) Act, 1949 PC Jain Commission Report (Appendix A-1) and 96th LCI Report Department of Revenue, Ministry of Finance
85. The Travancore-Cochin Vehicles Taxation (Amendment and Validation) Act, 1959 PC Jain Commission Report (Appendix A-1) Department of Revenue, Ministry of Finance
86. Admiralty Jurisdiction (India) Act, 1860 PC Jain Commission Report (Appendix A-3) Ministry of Shipping
87. Admiralty Offences (Colonial) Act, 1849 PC Jain Commission Report (Appendix A-3) Ministry of Shipping
88. Colonial Courts of Admiralty Act, 1890 PC Jain Commission Report (Appendix A-3) Ministry of Shipping
89. Armed Forces (Special Powers) Ordinance, 1942 PC Jain Commission Report (Appendix A-4) Department of Defence, Ministry of Defence
90. Bank Notes (Declaration of Holdings) Ordinance, 1946 PC Jain Commission Report (Appendix A-4) Department of Economic Affairs, Ministry of Finance
91. Collective Fines Ordinance, 1942 PC Jain Commission Report (Appendix A-4) Department of Home, Ministry of Home Affairs
92. Criminal Law Amendment Ordinance, 1944 PC Jain Commission Report (Appendix A-4) Department of Home, Ministry of Home Affairs
93. Criminal Law Amendment Ordinance, 1946 PC Jain Commission Report (Appendix A-4) Department of Home, Ministry of Home Affairs
94. Military Nursing Service Ordinance, 1949 PC Jain Commission Report (Appendix A-4) Department of Defence, Ministry of Defence
95. Public Health (Emergency Provisions) Ordinance, 1944 PC Jain Commission Report (Appendix A-4) Department of Home, Ministry of Home Affairs
96. Secunderabad Marriage Validating Ordinance, 1945 PC Jain Commission Report (Appendix A-4) Legislative Department, Ministry of Law and Justice
97. Termination of War (Definition) Ordinance, 1946 PC Jain Commission Report (Appendix A-4) Department of Defence, Ministry of Defence
98. War Gratuities (Income-Tax Exemption) Ordinance, 1945 PC Jain Commission Report (Appendix A-4) Ministry of Labour and Employment
99. War Injuries Ordinance, 1941 PC Jain Commission Report (Appendix A-4) Ministry of Labour and Employment
100. The Agriculturist Loans Act, 1884 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
101. The Ajmer Tenancy and Land Records Act, 1950 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
102. The Assam Municipal (Manipur Amendment) Act, 1961 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
103. The Bengal, Agra and Assam Civil Courts Act, 1887 PC Jain Commission Report (Appendix A-5) Department of Justice, Ministry of Law and Justice
104. The Bengal Alluvion and Diluvion Act, 1847 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
105. The Bengal, Bihar and Orissa and Assam Laws Act, 1912 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
106. The Bengal Bonded Warehouse Association Act, 1838 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
107. The Bengal Bonded Warehouse Association Act, 1854 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
108. The Bengal Choukidari Act, 1856 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
109. The Bengal Districts Act, 1836 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
110. The Bengal Embankment Act, 1855 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
111. The Bengal Ghatwali Laws Act, 1859 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
112. The Bengal Indigo Contract Act, 1836 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
113. The Bengal Land Holder's Attendance Act, 1848 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
114. The Bengal Land Revenue Sales Act, 1841 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
115. The Bengal Land Revenue Sales Act, 1859 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
116. The Bengal Military Police Act, 1892 PC Jain Commission Report (Appendix A-5) Department of Internal Security, Ministry of Home Affairs
117. The Bengal Rent Act, 1859 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
118. The Bengal Suppression of Terrorist Outrages (Supplementary) Act, 1932 PC Jain Commission Report (Appendix A-5) Department of Internal Security, Ministry of Home Affairs
119. The Bengal Tenancy Act, 1885 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Land Resources
120. The Bihar Land Reforms Laws (Regulating Mines and Minerals) Validation Act, 1969 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Land Resources
121. The Births, Deaths and Marriages Registration Act, 1886 PC Jain Commission Report (Appendix A-5) Department of Home, Ministry of Home Affairs
122. The Bombay Civil Courts Act, 1869 PC Jain Commission Report (Appendix A-5) Department of Justice, Ministry of Law and Justice
123. The Bombay Municipal Debentures Act, 1876 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
124. The Bombay Rent-Free Estates Act, 1852 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
125. The Bombay Revenue Jurisdiction Act, 1876 PC Jain Commission Report (Appendix A-5) Department of Justice, Ministry of Law and Justice
126. The Boundary-marks, Bombay, 1846 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
127. The Broach and Kaira Incumbered Estates Act, 1877 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
128. The Calcutta Land Revenue Act, 1850 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
129. The Calcutta Land Revenue Act, 1856 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
130. The Central Provinces (Courts of Wards) Act, 1895 PC Jain Commission Report (Appendix A-5) Department of Animal Husbandry, Dairying and Fisheries, Ministry of Agriculture
131. The Central Provinces Financial Commissioner's Act, 1908 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
132. The Central Provinces Land Revenue Act, 1881 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
133. The Central Provinces Tenancy Act, 1898 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
134. The Chota Nagpur Encumbered Estates Act, 1876 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
135. The City of Bombay Municipal (Supplementary) Act, 1888 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
136. The Coroners Act, 1871 PC Jain Commission Report (Appendix A-5) Department of Justice, Ministry of Law and Justice
137. The Dekkhan Agriculturists Relief Act, 1879 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
138. The Disturbed Areas (Special Courts), Act, 1976 PC Jain Commission Report (Appendix A-5) Department of Internal Security, Ministry of Home Affairs
139. The Essential Services Maintenance (Assam) Act, 1980 PC Jain Commission Report (Appendix A-5) Department of Internal Security, Ministry of Home Affairs
140. The Fort William Act, 1881 PC Jain Commission Report (Appendix A-5) Department of Justice, Ministry of Law and Justice
141. The Goa, Daman and Diu (Absorbed Employees) Act, 1956 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
142. The Government Grants Act, 1895 PC Jain Commission Report (Appendix A-5) Legislative Department, Ministry of Law and Justice
143. The Government Management of Private Estates Act, 1892 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
144. The Hackney Carriage Act, 1879 PC Jain Commission Report (Appendix A-5) Ministry of Urban Development
145. The Howrah Offences Act, 1857 PC Jain Commission Report (Appendix A-5) Department of Justice, Ministry of Law and Justice
146. The Improvement in Towns Act, 1850 PC Jain Commission Report (Appendix A-5) Ministry of Urban Development
147. The Indian Tramways Act, 1886 PC Jain Commission Report (Appendix A-5) Ministry of Urban Development
148. The Indian Tramways Act, 1902 PC Jain Commission Report (Appendix A-5) Ministry of Urban Development
149. The Junagarh Administration (Property) Act, 1948 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
150. The Local Authorities (Loans) Act, 1948 PC Jain Commission Report (Appendix A-5) Department of Expenditure, Ministry of Finance
151. The Local Authorities Pensions and Gratuities Act, 1919 PC Jain Commission Report (Appendix A-5) Department of Personnel and Training, Ministry of Personnel, Public Grievances and Pensions
152. The Madras, Bengal and Bombay Children (Supplementary) Act, 1925 PC Jain Commission Report (Appendix A-5) Ministry of Women and Child Development
153. The Madras City Civil Court Act, 1892 PC Jain Commission Report (Appendix A-5) Department of Justice, Ministry of Law and Justice
154. The Madras City Land Revenue Act, 1851 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
155. The Madras Civil Courts Act, 1872 PC Jain Commission Report (Appendix A-5) Department of Justice, Ministry of Law and Justice
156. The Madras Compulsory Labour Act, 1858 PC Jain Commission Report (Appendix A-5) Ministry of Labour and Employment
157. The Madras District Police Act, 1859 PC Jain Commission Report (Appendix A-5) Department of Internal Security, Ministry of Home Affairs
158. The Madras Forest (Validation) Act, 1882 PC Jain Commission Report (Appendix A-5) Ministry of Environment and Forests
159. The Madras Public Property (Malversation) Act, 1837 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
160. The Madras Rent and Revenue Sales Act, 1839 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
161. The Madras Revenue Commission Act, 1849 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
162. The Madras Uncovenanted Officers Act, 1857 PC Jain Commission Report (Appendix A-5) Department of Personnel and Training, Ministry of Personnel, Public Grievances and Pensions
163. The Mangrol and Manavadar (Administration of Property) Act, 1949 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
164. The Municipal Taxation Act, 1881 PC Jain Commission Report (Appendix A-5) Department of Revenue, Ministry of Finance
165. The Murshidabad Act, 1891 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
166. The Murshidabad Estates Administration Act, 1933 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
167. The North-Eastern Provinces Village and Road Police Act, 1873 (Act 16 of 1873) [Error in the Jain Commission Report. Act 16 of 1873 is the North- Western Provinces Village and Road Police Act, 1873] PC Jain Commission Report (Appendix A-5) Department of Internal Security, Ministry of Home Affairs
168. The Orissa Weights and Measures (Delhi Repeal) Act, 1958 PC Jain Commission Report (Appendix A-5) Department of Consumer Affairs, Ministry of Consumer Affairs, Food and Public Distribution
169. The Partition Act, 1893 PC Jain Commission Report (Appendix A-5) Legislative Department, Ministry of Law and Justice
170. The Partition of Revenue-paying Estates Act, 1863 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
171. The Police Act, 1861 PC Jain Commission Report (Appendix A-5) Department of Internal Security, Ministry of Home Affairs
172. The Police Act, 1888 PC Jain Commission Report (Appendix A-5) Department of Internal Security, Ministry of Home Affairs
173. The Police Act, 1949 PC Jain Commission Report (Appendix A-5) Department of Internal Security, Ministry of Home Affairs
174. The Public Gambling Act, 1867 PC Jain Commission Report (Appendix A-5) Ministry of Home Affairs
175. The Public Suits Validation Act, 1932 PC Jain Commission Report (Appendix A-5) and 96th LCI Report Department of Justice, Ministry of Law and Justice
176. The Provisions of the Panchayats (Extension to the Scheduled Areas) Act, 1996 PC Jain Commission Report (Appendix A-5) Ministry of Panchayati Raj
177. The Punjab District Boards Act, 1883 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
178. The Revenue Commissioners Bombay Act, 1842 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
179. The Sales of Land for Revenue Arrears, 1845 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
180. The Sarais Act, 1867 PC Jain Commission Report (Appendix A-5) Ministry of Tourism
181. The Scheduled Securities (Hyderabad) Act, 1949 PC Jain Commission Report (Appendix A-5) Department of Economic Affairs, Ministry of Finance
182. The Sheriff of Calcutta (Power of Custody) Act, 1931 PC Jain Commission Report (Appendix A-5) Department of Justice, Ministry of Law and Justice
183. The Shore Nuisances (Bombay and Kolaba) Act, 1853 PC Jain Commission Report (Appendix A-5) Ministry of Environment and Forests
184. Sir Dinshaw Maneekjee Petit Act, 1893 PC Jain Commission Report (Appendix A-5) Legislative Department, Ministry of Law and Justice
185. Sir Jamsetjee Jejeebhoy Baronetcy Act, 1915 PC Jain Commission Report (Appendix A-5) Legislative Department, Ministry of Law and Justice
186 The Sonthal Paraganas Act, 1855 PC Jain Commission Report (Appendix A-5) Department of Justice, Ministry of Law and Justice
187. The Sonthal Paraganas Act, 1857 PC Jain Commission Report (Appendix A-5) Department of Justice, Ministry of Law and Justice
188. The Stage Carriages Act, 1861 PC Jain Commission Report (Appendix A-5) Ministry of Urban Development
189. The Tobacco Duty (Town of Bombay) Act, 1857 PC Jain Commission Report (Appendix A-5) Department of Revenue, Ministry of Finance
190. The Usurious Loans Act, 1918 PC Jain Commission Report (Appendix A-5) Department of Justice, Ministry of Law and Justice
191. The Usury Laws Repeal Act, 1855 PC Jain Commission Report (Appendix A-5) Legislative Department, Ministry of Law and Justice
192. The Waste Lands (Claims) Act, 1863 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
193. The Bikrama Singh's Estates Act, 1883 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
194. The King of Oudh's Estate Act, 1887 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
195. The King of Oudh's Estate Act, 1888 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
196. The King of Oudh's Estate Validation Act, 1917 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
197. The Mahendra Pratap Singh Estate (Repeal) Act, 1960 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
198. The Mirzapur Stone Mahal Act, 1886 PC Jain Commission Report (Appendix A-5) Ministry of Mines
199. The Punjab Disturbed Areas Act, 1983 PC Jain Commission Report (Appendix A-5) Department of Internal Security, Ministry of Home Affairs
200. The Punjab Gram Panchayat Samithi and Zilla Parishad (Chandigarh) Repeal Act, 1994 PC Jain Commission Report (Appendix A-5) Ministry of Panchayati Raj
201. The Punjab Land Revenue Act, 1887 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
202. The Punjab Laws Act, 1872 PC Jain Commission Report (Appendix A-5) Department of States, Ministry of Home Affairs
203. The Punjab Tenancy Act, 1887 PC Jain Commission Report (Appendix A-5) Department of Land Resources, Ministry of Rural Development
204. The Government Buildings Act, 1899 PC Jain Commission Report (Appendix A-5) Ministry of Urban Development
205. The Acquired Territories (Merger) Act, 1954 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
206. The Andhra Pradesh and Madras (Alteration of Boundaries) Act, 1959 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
207. The Andhra Pradesh and Mysore (Transfer of Territory) Act, 1968 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
208. The Andhra State Act, 1953 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
209. The Assam (Alteration of Boundaries) Act, 1951 (47 of 1951). PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
210. The Assam Reorganisation (Meghalaya) Act, 1969 (55 of 1969). PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
211. The Bihar and Uttar Pradesh (Alteration of Boundaries) Act, 1968 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
212. The Bihar and West Bengal (Transfer of Territories) Act, 1956 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
213. The Bombay Reorganisation Act, 1960 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
214. The Chandernagore (Merger) Act, 1954 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
215. The Dadra and Nagar Haveli Act, 1961 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
216. The Goa, Daman and Diu (Administration) Act, 1962 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
217. The Goa, Daman and Diu Reorganisation Act, 1987 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
218. The Haryana and Uttar Pradesh (Alteration of Boundaries) Act, 1978 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
219. The Himachal Pradesh and Bilaspur (New State) Act, 1954 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
220. The Laccadive, Minicoy and Amindivi Islands (Alteration of Name) Act, 1973 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
221. The Legislative Assembly of Nagaland (Change in Representation) Act, 1968 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
222. The Lushai Hills District (Change of Name) Act, 1954 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
223. The Naga Hills-Tuensang Areas Act, 1957 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
224. The North-Eastern Areas (Reorganisation) Act, 1971 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
225. The Part B States (Laws) Act, 1951 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
226. The Pondicherry (Extension) Act, 1962 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
227. The Punjab Reorganisation Act, 1966 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
228. The Rajasthan and Madhya Pradesh (Transfer of Territories) Act, 1959 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
229. The State of Arunachal Pradesh Act, 1986 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
230. The State of Himachal Pradesh Act, 1970 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
231. The State of Mizoram Act, 1986 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
232. The State of Nagaland Act, 1962 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
233. The States Reorganisation Act, 1956 PC Jain Commission Report (Appendix B) Department of States, Ministry of Home Affairs
234. The Calcutta High Court (Extension of Jurisdiction) Act, 1953 PC Jain Commission Report (Appendix C) Department of Justice, Ministry of Law and Justice
235. The Calcutta High Court (Jurisdiction Limits) Act, 1919 PC Jain Commission Report (Appendix C) Department of Justice, Ministry of Law and Justice
236. The High Court of Bombay (Extension to Goa, Daman and Diu) Act, 1981 PC Jain Commission Report (Appendix C) Department of Justice, Ministry of Law and Justice
237. The High Court at Patna (Establishment of a Permanent Bench at Ranchi) Act, 1976 PC Jain Commission Report (Appendix C) Department of Justice, Ministry of Law and Justic
238. The High Courts (Seals) Act, 1950 PC Jain Commission Report (Appendix C) Department of Justice, Ministry of Law and Justice
239. The Arya Marriages Validation Act, 1937 PC Jain Commission Report (Appendix D) Legislative Department, Ministry of Law and Justice
240. The Caste Disablities Removal Act, 1850 PC Jain Commission Report (Appendix D) Legislative Department, Ministry of Law and Justice
241. The Cutchi Memons Act, 1938 PC Jain Commission Report (Appendix D) Legislative Department, Ministry of Law and Justice
242. The Dissolution of Muslim Marriages Act, 1939 PC Jain Commission Report (Appendix D) Legislative Department, Ministry of Law and Justice
243. The Hindu Disposition of Property Act, 1956 PC Jain Commission Report (Appendix D) Legislative Department, Ministry of Law and Justice
244. The Indian Christian Marriage Act, 1872 PC Jain Commission Report (Appendix D) Legislative Department, Ministry of Law and Justice
245. The Indian Divorce Act, 1869 PC Jain Commission Report (Appendix D) Legislative Department, Ministry of Law and Justice
246. The Indian Matrimonial Causes (War Marriages) Act, 1948 PC Jain Commission Report (Appendix D) Legislative Department, Ministry of Law and Justice
247. The Kazis Act, 1880 PC Jain Commission Report (Appendix D) Legislative Department, Ministry of Law and Justice
248. The Married Women's Rights to Property Act, 1874 PC Jain Commission Report (Appendix D) Legislative Department, Ministry of Law and Justice
249. The Muslim Law (Shariat) Application Act, 1937 PC Jain Commission Report (Appendix D) Legislative Department, Ministry of Law and Justice
250. The Converts' Marriage Dissolution Act, 1866 PC Jain Commission Report (Appendix D) Legislative Department, Ministry of Law and Justice
251. The Exchange of Prisoners Act, 1948 96th LCI Report Department of Internal Security, Ministry of Home Affairs
252. The Transfer of Evacuee Deposits Act, 1954 96th LCI Report Department of Internal Security, Ministry of Home Affairs
253. The Benami Transactions (Prohibition) Act, 1988 159th LCI Report Department of Revenue, Ministry of Finance


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