Report No. 248
71. Parliamentary Proceedings (Protection of Publication) Repeal Act, Act 28 of 1976
Category: Parliament and State Legislatures
Recommendation: Repeal
This Act was enacted to repeal the Parliamentary Proceedings (Protection of Publication) Act, 1956. The 1956 Act has been repealed and hence, the repealing Act of 1976 has served its purpose. It is now redundant. A newer law on this subject, the Parliamentary Proceedings (Protection of Publication) Act, 1977 is now in force.