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Report No. 248

7. Sonthal Parganas Act, Act 10 of 1857

Category: State Reorganisation and Extension of Laws

Recommendation: Repeal

The Act amended the Sonthal Parganas Act, 1855 and extended the application of the Act to certain other areas. The reason for repeal for the 1855 Act applies to this Act as well. This Act has been recommended for repeal by the PC Jain Commission in its Appendix A-5.



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