Report No. 248
65. Orissa Weights and Measures (Delhi Repeal) Act, Act 57 of 1958
Category: Consumer Affairs
Recommendation: Repeal
This Act was enacted to repeal the Orissa Weights and Measures Act, 1943, in its application to the Union territory of Delhi. This Act provided that as soon as the Rajasthan Weights and Measures (Enforcement) Act, 1958 would come in force in the Union territory of Delhi, the Orissa Act would stand repealed. Since the purpose of this Act has been fulfilled, it should be repealed. The Act has been recommended for repeal by the PC Jain Commission Report in its Appendix A-5 as well.