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Report No. 248

62. Newspaper (Price and Page) Continuance Act, Act 36 of 1961

Category: Media, Communications and Publishing

Recommendation: Repeal

The Newspaper (Price and Page) Act, 1956 was originally enacted for a period of five years. This Act enacted in 1961 provided for the indefinite continuation of the 1956 Act by deleting the provision in the original Act that limited its operation. Since the main Act should be deleted for the reasons stated above, this Act should be repealed as well.



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