Report No. 248

50. Bangalore Marriages Validating Act, Act 16 of 1936

Category: Personal Laws

Recommendation: Repeal

The purpose of this Act was to validate certain marriages solemnised by Mr. Walter James McDonald Redwood (a certain priest) in Bangalore. The Act has now served its purpose and hence, should be repealed. This Act has been recommended for repeal by the PC Jain Commission in its Appendix A-1.