Report No. 248
47. Bengal Suppression of Terrorist Outrages (Supplementary) Act, Act 24 of 1932
Category: Criminal Justice
Recommendation: Repeal
This Act was enacted to supplement the Bengal Suppression of Terrorist Outrages Act, 1932 (the chief Act). The Supplementary Act has no relevance since the chief Act has been repealed. Further, this Act has been recommended for repeal by the PC Jain Commission in its Appendix A-5.