Report No. 248
43. King of Oudh's Estate Validation Act, Act 12 of 1917
Category: Land Laws
Recommendation: Repeal with consultation of the state(s)
The Act was enacted to validate deeds of conveyance and a trust deed relating to certain properties belonging to the King of Oudh. Copies of the said deeds of conveyance and trust deed are annexed in the Schedule to this Act. The reason for repeal for the 1887 Act and the 1888 Act (Entries 31 and 32 of this list) applies to this Act as well. This Act has also been recommended for repeal by the PC Jain Commission in its Appendix A-5.