Report No. 248
36. United Provinces Act, Act 20 of 1890
Category: State Reorganisation and Extension of Laws
Recommendation: Repeal
This Act was enacted for the purposes of administration of the Northwestern Provinces and Oudh. It repeals and extends certain laws in those areas, and deals with the establishment of a Board of Revenue in Oudh. Since neither of these entities are current administrative units, this Act may be repealed.