Report No. 248
35. King of Oudh's Estate, Act 14 of 1888
Category: Land Laws
Recommendation: Repeal in consultation with relevant state(s)
This Act was enacted to make further provision for the administration of the estate of the King of Oudh. The reason for repeal for the 1887 Act applies to this Act as well. This Act has also been recommended for repeal by the PC Jain Commission in its Appendix A-5.
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