Report No. 248

30. Raipur and Khattra Laws Act, Act 19 of 1879

Category: State Reorganisation and Extension of Laws

Recommendation: Repeal

This law was enacted when Raipur and Khattra were transferred to the District of Bankura, to enforce the same laws in these places as was in force in the rest of Bankura. It is conceptually similar to the Dehra Dun Act, 1871 and may be repealed for the same reasons.