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Report No. 248

19. Oudh Estates Act, Act 1 of 1869

Category: Land Laws

Recommendation: Repeal in consultation with state(s)

This Act defines and regulates the succession rights of Taluqdars and other landholders in certain estates in Oudh. Both Oudh and the Taluqdari system no longer exist. Therefore, the provisions of this Act are redundant.



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