Report No. 250
73. Murshidabad Estate Administration Act, Act 23 of 1933
Category: Land Laws
Recommendation: Remove from the Law Ministry's lists of central Acts
The Act provided for the appointment of a Manager on behalf of the Secretary of State of the properties of the Nawab Bahadur of Murshidabad and defined the powers and duties of the Manager. This Act has been repealed by the Murshidabad Estate (Trust) Act, 1963. Therefore, the Central Government should remove this law from its lists of central Acts in force.