Report No. 250
51. Uttar Pradesh Cantonments (Control of Rent and Eviction) Repeal Act, Act 68 of 1971
Category: Rent and Tenancy
Recommendation: Repeal
The Act was enacted for the repeal of the Uttar Pradesh Cantonments (Control of Rent and Eviction) Act, 1952. The purpose of this Act has now been served and the Central Government should repeal this Act.
Back
