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Report No. 250

46. Standards of Weights and Measures (Extension to Kohima and Mokochung Districts) Act, Act 25 of 1967

Category: Consumer Affairs

Recommendation: Repeal

The Act extended the Standards of Weights and Measures Act, 1956 to the Kohima and Mokochung districts in the State of Nagaland. The Standards of Weights and Measures Act, 1956 was repealed by the Standards of Weights and Measures Act, 1976. This law is redundant and serves no purpose. Hence, it should be repealed.



Obsolete Laws - Warranting Immediate Repeal (Third Interim Report) Back




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