Anti-Corruption Laws (Amendment) Act, Act 16 of 1967 | Obsolete Laws - Warranting Immediate Repeal (Third Interim Report) | Law Commission of India Reports | Law Library

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Report No. 250

45. Anti-Corruption Laws (Amendment) Act, Act 16 of 1967

Category: Criminal Justice

Recommendation: Repeal

This Act made certain amendments to the Prevention of Corruption Act, 1947. The 1947 Act was itself repealed by the Prevention of Corruption Act, 1988. Hence, this law is redundant and can be repealed.

Obsolete Laws - Warranting Immediate Repeal (Third Interim Report)

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