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Report No. 109

5.3. Question to be considered.-

Before formulating any concrete proposal on the subject of indecency, two points require consideration, namely-

(a) the scope of the expression "indecent", in general; and

(b) one special question, namely, whether the concept of "indecent" is, in its content, confined to matters dealing with sex, or whether it can take within its sweep other matters also.







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