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Report No. 11

Appendix VII

Chambers of Commerce and Associations who Have Submitted Memorandum

1. Bharat Chamber of Commerce, Calcutta.

2. Bengal National Chamber of Commerce, Calcutta.

3. Indian Chamber of Commerce, Calcutta.

4. Calcutta Stock Exchange.

5. Indian Merchants, Chambers, Backbay Reclamation, Bombay.

6. Madras Centre of Indian Bank Association, Madras.

7. Andhra Chamber of Commerce, Madras.

8. Madras Chamber of Commerce, Madras.

9. South Indian Chamber of Commerce, Madras.

10. European Chamber of Commerce, Madras.

11. Indian Banks Association. Bombay.

12. District Bar Association, Alipur.



Negotiable Instruments Act, 1881 Back




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