Report No. 11
Appendix II
Table B Showing the provisions in Appendix I to the proposals and the corresponding provisions, if any, in the existing Act, the Bills of Exchange Act, 1882, and Uniform Negotiable Instruments Law.
Appendix I |
Existing Act |
B.E. Act |
NIL |
1 |
2 |
3 |
4 |
| Section 1 | .. | .. | |
| Section 2 | Section 1, para 2, part | .. | .. |
| Section 3 | New | ... | ... |
| Section 4(1) | Section 7, para. 3 | Section 17(1) | Section 132 |
| Section 4(2) | Section 7, para. 4 | Section 65(1) | Section 161 |
| Section 4(3) | New | Section 28(1) | Section 29 |
| Section 4(4) | Section 21 | Section 10(1)(a) | Section 7(1) |
| Section 4(5) | Section 3 | Section 2 | Section 191, part |
| Section 4(6) | New | Section 2 | Section 191, part |
| Section 4(7)(i) | New | Section 2 | Section 191, part |
| Section 4(7)(ii) | Section 5, para. 1 | Section 3(1) | Section 126 |
| Section 4(8) | Section 6 | Section 73 | Section 185 |
| Section 4(9) | New | Section 2 | Section 191, part |
| Section 4(10) | Section 7, para. 1 | ... | |
| Section 4(11) | Section 7, para. 2 | Section 15 | Section 131 |
| Section 4(12) | Section 8 | Section 2 | Section 191, part |
| Section 4(13) | Section 9 | Section 29 | Section 52 |
| Section 4(14) | Section 15 and Section 16(1), part | Section 32(1) | Section 31 |
| Section 4(15) | Section 11 & 12 | Section 4(1) | Section 129 |
| Section 4(16) | New | ... | ... |
| Section 4(17) | Section 13(1), Expin. (ii) | Section 8(3) | Section 9 |
| Section 4(18) | Section 13(1), Expin. (i) | Section 8(4) | Section 8 |
| Section 4(19) | New | Section 2 | Section 191 |
| Section 4(20) | New | ||
| Section 4(21) | New | Section 64(2) | Section 125 |
| Section 4(22) | Section 22, para. 1 | ||
| Section 4(23) | Section 13(1) main para. | ||
| Section 4(24) | Section 14 | Section 31(1) | Section 30 |
| Section 4(25) | New | ||
| Section 4(26) | New | ||
| Section 4(27) | Section 7, para. 5 | ... | |
| Section 4(28) | Section 10 | Section 59(1), para. 2 | Section 88 |
| Section 4(29) | Section 4 | Section 83(1) | Section 194 |
| Section 4(30) | New | ... | ... |
| Section 5 | Section 26, para. 1 | Section 22(1), para. | ... |
| Section 6 | Section 26, para. 2 | Section 22(2) | Section 22, part |
| Section 7 | Section 26, para. 3 | Section 22(1), proviso | Section 22, part |
| Section 8 | Section 27 | ... | Section 19. |
| Section 9 | New | Section 23(2) | ... |
| Section 10(1) | Section 43, para. 1 earlier half | ... | Section 28. |
| Section 10(2) | Section 43, para. 1 latter half | .. | .. |
| Section 11 | Section 44, para. 1 | .. | .. |
| Section 12 | Section 45 | ... | ... |
| Section 13(a) | Section 5, para. 3 | Section 9(1) | Section 2 |
| Section 13(b) | Section 5, para. 2 | .. | ... |
| Section 13(c) | New | Section 3(3) | Section 3 |
| Section 13(d) | Section 5, para. 4 | Section 7(1) | Section 8 |
| Section 13(e) | New | Section 7(3) | Section 9(3) |
| Section 14(a) | Section 21, earlier half | Section 10(1)(a) | Section 7(1) |
| Section 14(b) | Section 19, part | Section 10(1)(b) | Section 7(2) |
| Section 14(c) | Section 19, part | .. | ... |
| Section 14(d) | Section 35, para. 2 | Section 10(2) | Section 7, last para |
| Section 15 | New | Section 36(3) | .... |
| Section 16 | Section 21, latter half | Section 10(1)(a) | Section 7(1) |
| Section 17 | New | Section 11 | Section 4 |
| Section 18 | Section 13(1) expin. | Section 8(5) | |
| Section 19 | New | Section 13(2) | Section 12 |
| Section 20 | Section 20 | Section 20 | Section 14 |
| Section 21(1) | Section 46 para. 1 | Section 21(1) | Section 16, part |
| Section 21(2) | Section 46, para. 2 | Section 21(2)(a) | Section 16, part |
| Section 21(3) | Section 46, para. 3 | Section 21(2)(b) | Section 16, part |
| Section 22 | Section 44, Expin. | ||
| Section 23 | Section 18 | Section 9(2) | Section 17(1) |
| Section 24 | Section 17 | Section 5(2) | Section 17(5) and |
| Section 130 | |||
| Section 25 | Section 13(2) | Section 7(2) | Section 8(4) and 8(5) |
| Section 26 | New | Section 23(1) | Section 18, latter half |
| Section 27 | New | Section 24 | Section 23 |
| Section 28 | Section 58 | Section 29(2), Section 38(2), and | Section 55 and Section 57 |
| Section 38(3) | |||
| Section 29(1) Section 29(2) | Section 22, para. 2 Section 23 | Section 14(1), part, Section 14(4) | Section 85, earlier part |
| Section 29(3) | Section 24 | Section 14(2) and 14(3) | Section 86 |
| Section 29(4) | Section 25 | Section 14(1)(a)&(b) | Section 85, later part |
| Section 30(a) | Section 46, para. 4 and Section 47 main part | Section 31(2) | Section 30, part |
| Section 30(b) | Section 46, para. 5 and | Section 31(3), part | Section 30, part |
| Section 48 | |||
| Section 31 | Section 51 | Section 31(3), part | |
| and Section 32(3) | Section 30, part and Section 41 | ||
| Section 32 | Section 56 | Section 32(2) | Section 32 |
| Section 33 | New | Section 32(6) | Sec.33 |
| Section 34 | See. 16(1), part | Section 34(1), part and 34(2) | Section 34 |
| Section 35 | Section 16(2) | ||
| Section 36 | Section 49 | Section 34(4) | Section 35 |
| Section 37 | Section 54 | Section 34(1), latter half | Section 9(5) |
| Section 38 | Section 55 | ... | Section 40, latter half |
| Section 39 | Section 50, latter half | Section 35 | Section 36 & Section 37 |
| Section 40 | Section 52, para. 1, part | Section 33 | Section 39, earlier half |
| Section 41(1) | Section 52, para 1, part | Section 16(1) | Section 38 |
| Section 41(2) | Section 52, para. 2 | ... | |
| Section 42 | Section 47, exception | ||
| Section 43 | Section 57 | ... | |
| Section 44 | New | Section 37, part | Section 50, part |
| Section 45 | Section 50, earlier, half | ||
| Section 46 | Section 60 | Section 36(1)(a) and (b) Section 47 | |
| Section 47 | New | Section 38, part | Section 51, part |
| Section 48 | New | Section 37, part | Section 50, part |
| Section 49 | Section 59, main para. | Section 36(2) and 36(5) Section 52(2) | |
| Section 50 | Section 59, proviso | ... | |
| Section 51(1) | Section 53 | Section 29(3) | Section 57, latter half |
| Section 51(2) | New | Section 38(3) | |
| Section 52 | New | Section 38(2) | Section 57, earlier half |
| Section 53 | Section 45A | Section 69 | |
| Section 54 | New | ||
| Section 55 | New | Section 56 | Section 63 |
| Section 56(1) | Section 30, part | Section 55(1) | Section 61 |
| New | Section 53(1) | ||
| Section 32, part | Section 55(2) | Section 62 | |
| Section 41 | ... | ... | |
| Section 57(1) | Section 30, part | Section 73, para. 2 | Section 61 read |
| and Section 55(1) | with Section 185 | ||
| Section 57(2) | Section 31 | Section 74 | |
| Section 58 | Section 32, part | Section 88(1) | Section 60 |
| Section 59 | Section 35, para. 1, part | Section 55(2) | Section 66, last para |
| Section 60(1)&(2) | Section 37, part | ... | |
| -3 | Section 38, part | ||
| Section 61 | Section 32, part | ||
| Section 35, para. 1, part Section 37, part Section 38, part | |||
| Section 62 | Section 39 | ||
| Section 63 | Section 36 | ... | |
| Section 64(1) | New | Section 28(9) | Section 29 |
| Section 64(2) | New | ... | |
| Section 64(3) | Section 43, Exc. I | Section 121(2) | |
| Section 65 | Section 43, Exc. II | ... | Section 28 |
| Section 66(1) | Section 28, earlier part | Section 26(1) | Section 69, 20, part |
| -2 | Section 28, latter part | ... | ... |
| Section 67 | Section 29 | Section 26(1), part | Section 20, part |
| Section 68 | New | Section 58 | Section 65, part |
| Section 69(1) | Section 64, para. 1 part | Section 45, 1st line | Section 70, part |
| main para. | |||
| Section 69(1) Exc. Section 69(2) | Section 64, Exc. New | Section 87 | Section 70, part |
| Section 70(1) | Section 93, para, 1 part | Section 48, part | Section 89, part |
| -2 | Section 93, para. 2 | Section 48, part | Section 89, part |
| Section 71 | Section 104 | Section 51(2) | Section 152 |
| Section 72 | New | ||
| Section 73(1) | New | ||
| -2 | Section 64, para. I, part | Section 45(3) part | Section 72(1) |
| -3 | Section 64, para, 1, part and Section 75 | Section 45(3), part and Section 45(6) | Section 72(4), and Section 78 |
| Section 73(4)(i) | Section 66 | Section 45(1) | Section 71, earlier half |
| (4)(ii) | Section 74 | Section 45(2) | Section 71, latter half, part. |
| Section 73(4)(iii) | Section 67, earlier part | ||
| (4)(iv) | Section 72 | Section 74(1) | Section 186 |
| (4)(v) | Section 73 | Section 45(2) read with Section 73 | Section 71, latter half, part |
| Section 65 | Section 45(3), part | Section 72(2) | |
| (6)(i) | Section 68 & Section 69 | Section 45(4)(a) | Section 73(1) |
| (6)(ii) | Nezv | Section 45(4)(b) | Section 73(2) |
| (6)(iii) | Section 70 | Section 45(4)(c) | Section 73(3) |
| (6)(iv) | Section 71, part | Section 45(4)(d) | Section 73(4) |
| Expin. | New | ||
| Section 75A, part | Section 46(1) | Section 81 | |
| Section 74(1) | Section 64, para. 2 | Section 45(8) and | Section 74, part |
| Section 52(4), part | |||
| -2 | New | ||
| Section 75 | |||
| Cl. (a) | Section 76(a), para. 1 | ||
| (b) | Section 76(a), para. 2 | .. | |
| (c) | Section 76(a), para. 3 | Section 46(5) | |
| (d) | Section 76(a), para. 4 | ||
| (e) | Section 76(b) | Section 46(2)(c), part | Section 82(3), part |
| (f) | Section 76(c) | Section 46(2)(c), part | Section 82(3), part |
| (g) | Section 76(d) | ||
| (h) | New | Section 46(2)(b) | Section 82(2) |
| (i) | New | Section 46(2)(d) | Section 80 |
| (j) | New | Section 46(2)(a), para. 1 | Section 82(1) |
| (k) | New | ||
| Explanation | New | Section 46(2)(a), para 2. | |
| Section 76(1) | Section 78 | Section 59(1), part | Section 119(1), part |
| -2 | Section 82(c) | Section 59(1), part | Section 119(1), part |
| -3 | New | Section 59(3) | Section 119(2) |
| -4 | New | Section 59(2) | Section 121 |
| -5 | Section 89, part | Section 64(1), proviso. | |
| Section 77 | Section 81 | Section 52(4), part | Section 74. part |
| Section 78(1)(a) | Section 82(a) | Section 64 | Section 119(3) |
| (1)(b) | Section 82(b) | Section 62 | Section 122 |
| (1)(c) | Section 90 | Section 61 | Section 119(5) |
| -2 | New | ... | Section 120(5) and (6) |
| -3 | Section 40 | ... | ... |
| Section 79(1) | Section 64, para. 1part. | Section 45 & Section 87(2) | Section 70, part |
| -2 | Section 64, para. 1, part, read with Exc. | Section 87(1) | Section 70, part |
| Section 80 | Section 86, main para. part. | Section 44(2) | Section 142, part |
| Section 81(1) | Section 87, para. 1 | Section 64(1),main para., part. | Section 124, part |
| -2 | Section 87, para. 2 | ... | ... |
| -3 | Section 87, para. 3 | ... | ... |
| -4 | Section 88 | Section 64(1),main para., part. | ... |
| Section 82(a) | Section 79 | Section 9(3) | Section 17(2) |
| (b) | Section 80, para. 1 | ... | |
| Section 83 | New | ... | |
| Section 84 | Section 92 | Section 47(1) | Section 83 |
| Section 85, opening line | Section 93, para. 1, part. | Section 48, para 1, part | Section 89, part |
| Cl. (a) | Section 93, para. 1, part | Section 48, para. 1. part | Section 89, part |
| Cl. (b) | Section 94, para. 1, part. | Section 49(8),(9) and (10). | Section 97, part Section 98 and |
| Section 101. | |||
| Section 86 | Section 94, para. 1, part | Section 49(5) | Section 96 |
| Section 87(1) | Section 94, para. 1, part | Section 49(12) | Section 102 |
| -2 | Section 96 | Section 49(13) | Section 94, part |
| Section 88 | Section 94 para. 2 | Section 49(15) | Section 105 |
| Section 89 | Section 95 | ... | .... |
| Section 90 | Section 97 | ... | ... |
| Section 98 | Section 50(2) | Section 109, Section 112 | |
| Section 91 | .... | Section 114 & Section 115 | |
| Section 92 | Section 99 | Section 51(1) and Section 54(4) | .. |
| Section 93(1) | Section 100, para. 1 | Section 51(2) | Section 152 & Section 154 |
| -2 | Section 100, para. 2 | Section 51(5) | Section 159 |
| Section 94 | Section 101 | Section 51(7) | Section 153 |
| Section 95 | Section 102 | ... | ... |
| Section 96 | Section 103 | Section 51(6)(b) | Section 156, part |
| Section 97 | Section 104A | Section 93 | Section 155, latter half. |
| Section 98 | Section 105 | Section 45(2) latter half, Section 74(2) and Section 86(2). | Section 193 |
| Sec.. 99(1) | Section 106, para. 1 | Section 49(12)(b) | Section 104 and Section 103(3) |
| -2 | Section 106, para. 2 | Section 49(12)(a) | Sect=103(1) and (2). |
| Section 100 | Section 107 | Sec.49(14) | Section 107 |
| Section 101(1)(a) | Section 117(a) | Section 57(1) Part | ... |
| Section 101(1)(b) | New | Section 57(1) Part | ... |
| Section 1(c) | Section 117(c) | Section 57(1) Part | ... |
| Section 1(e) | New | ... | ... |
| Section (2) | Section 57(e) earlier Half | .... | ... |
| Section (3) | Section 117(e), latter half | ... | ... |
| Section 102 | Section 118 | Section 13(1), 30(1), 30(2), 32(5) and 36(4) | Section 11, Section 24 and 45 |
| Section 103 | Section 119 | ... | ... |
| Section 104 | New | Section 54(2) | Section 62(1) |
| Section 105 | Section 120 | Section 54(2)(a) | ... |
| Section 106 | Section 121 | Section 54(2)(c), Section 55(1)(b) and 88(2) | |
| Section 107 | Section 122 | Section 55(2)(b) | Section 66, read with Section 65 |
| Section 108 | |||
| Cl. (a), main para. | Section 134, part | Section 72(1) | |
| Cl. (a), prov. (i) | Section 136 | ... | ... |
| Cl. (a), prov. (ii) | New | Section 72(i), prov. (a) | ... |
| Cl. (b)(i) | Section 134, part | ... | ... |
| Cl. (b)(ii) | New | Section 72(3), part. | ... |
| Cl. (b)(iii) | New | Section 72(5) | ... |
| Cl. (b)(iv) | Section 135 part | ... | ... |
| Cl. (b)(v) | Section 135 part | Section 72(5) | ... |
| Cl. (b)(vi) | New | Section 72(4) | ... |
| Section 109 | Section 137 | ... | ... |
| Section 110 | New | .... | ... |
| Section 111 | New | Section 6(2) | Section 128 |
| Section 112 | New | Section 5(1) | Section 8(2) and 8(3) |
| Section 113 | Section 33 | ... | ... |
| Section 114(1) | Section 63 | Section 42, earlier, half | Section 136 |
| Section 114(2) | Section 83 | Section 42, latter half | ... |
| Section 115 | Section 34 | ... | ... |
| Section 116 | Section 42 | ... | ... |
| Section 117 | New | ... | ... |
| Section 118 | New | ... | ... |
| Section 119 | Section 61, para. 1, part | Section 40 | Section 143(1) and 144 |
| Section 120(b)(a) | Section 61, para. 1,part & Section 75, part | Section 41(1)(a)(c) and (d) | Section 145, opening lines & (2) &(3) |
| Section 120(b)(i) | Section 61, para. 3, part | .. | ... |
| Section 120(1)(b)(ii) | New | ... | ... |
| Section 120(1)(b)(iii) | New | ... | ... |
| Section 120(1)(b)(iv) | Section 71 part | ... | ... |
| Section 120(1)(c) | New | Section 41(i)(b) | Section 145(1) |
| Section 120(2) | Section 75A part | ... | |
| Section 120(3)(a) | New | Section 41(2)(a) | Section 148(1), part |
| Section 120(3)(b) | Section 61, para. 3, part | Section 148(1), part | |
| Section 120(3)(c) | New | Section 39(4) | |
| Section 120(3)(d) | New | Section 41(2)(b) | Section 148(2) |
| Section 120(3)(e) | New | Section 41(2)(c) | Section 148(3) |
| Section 120(4) | New | Section 41(3) | |
| Section 121 | Section 61, para. 4 | Section 41(1)(e) | |
| Section 122(1)(a) | Section 91, para. 1, part | Section 43(1)(a) | Section 149(1) |
| Section 122(1)(b) | Section 91, para. 1, part | Section 43(1)(b) | Section 149(2) |
| Section 122(1)(c) | Section 91, para. 2 | ... | |
| Section 122(2) | New | Section 43(2) | Section 151 |
| Section 123, main para. | New | Section 44(1) | Section 142, earlier part |
| Expin. Cl.(a) to (d) | Section 86, Expl. | Section 141(1) to(4) | |
| Explri. CI.(e) | Section 86, main para. part | Section 141(5) | |
| Section 124 | New | Section 52(2) | ... |
| Section 125(1) | Section 93, para 1, part | Section 48, part | Section 89, part |
| Section 125(2) | New | Section 48, part | Section 89, part |
| Section 126 | Section 77 | ... | |
| Section 127 | New | ... | |
| Section 128 | Section 115 | Section 131, last sentence. | |
| Section 129 | Section 116 | Section 67(1) | |
| Section 130 | Section 108 | Section 65(1) | Section 161 |
| Section 131 | Section 109 | Section 65(3) | Section 162 |
| Section 132 | Section 110 | Section 65(4) | Section 163 |
| Section 133 main para. | Section 111, para. 1 | Section 66 | Section 164 |
| prov. (a) | Section 111, para. 2 | Section 67(2) | Section 165, part and |
| 168 | |||
| prov. (b) | Section 112 | Section 67(1) | Section 167 |
| Section 134 | Section 113 | Section 68(1)(3) and (4) | Section 171 to 173 |
| Section 135 | New | Section 68(2) | Section 174 |
| Section 136(1) | New | Section 68(6) | Section 177 |
| Section 136(2) | Section 114 | Section 68(5) | Section 175, latter half |
| Section 137 | New | Section 65(5) | Section 166 |
| Section 138 | Section 132 | Section 71(1) | Section 178 |
| 71(2) | Section 180 | ||
| 71(4) | Section 181 | ||
| 71(6) | Section 183 | ||
| Section 139 | Section 133 | Section 71(3) | Section 179 |
| Section 140 | Section 62 | Section 40(1) read with Section 89 | ... |
| Section 141(1) | Section 85(1) | Section 60 read with Section 73, para. 2 | ... |
| -2 | Section 85(2) | ... | ... |
| Section 142 | New | Section 75 | ... |
| Section 143(1) | Section 123 | Section 176(1) | ... |
| -2 | Section 124 | Section 76(2) | ... |
| Section 144 | New | ... | ... |
| Section 145(1) | New | Section 77(1) | ... |
| -2 | Section 125, para. 1 | Section 77(2) | ... |
| -3 | Section 125, para. 2 | Section 77(3) | ... |
| -4 | Section 125, para. 3 | Section 77(4) | |
| -5 | Section 125, para. 4 | Section 77(5) | ... |
| -6 | New | Section 77(6) | ... |
| Section 146 | New | Section 78 | ... |
| Section 147 | Section 126 | ... | ... |
| Section 148 | Section 127 | Section 79(1) | ... |
| Section 149 main para | Section 129 | Section 79(2), main para | ... |
| Proviso | Section 89, part | Section 79(2), proviso | |
| Section 150 | Section 128 | Section 80 | ... |
| Section 151 | Section 130 | Section 81 | ... |
| Section 152 | Section 131 | Section 82 | ... |
| Section 153 | New | ... | ... |
| Section 154 | New | Section 53(1) read with section 73, para. 2 | ... |
| Section 155(1) | Section 84(1) | Section 74(1) | ... |
| -2 | Section 84(3) | Section 74(3) | ... |
| Section 156 | Section 85A | ... | ... |
| Section 157 | Section 131A | ... | ... |
| Section 158 | New | ... |
