Report No. 11
145. Section 89.-
No change is necessary in the provision in section 89 insofar as it is applicable to instruments other than cheques.1
The part relating to cheques has been taken out and added as a Proviso2 to existing section 129, after modifying it in the light of the Proviso to section 79(2) of the English Act.
1. Section 76(5) of App I.
2. Prov. to section 149, ibid.
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