Report No. 11
Chapter VIII
Notice of Dishonour
83. Dishonour.-
Dishonour takes place either by non-acceptance as provided in Part II or by non-payment as provided in this Chapter.
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Report No. 11 Chapter VIII Notice of Dishonour 83. Dishonour.- Dishonour takes place either by non-acceptance as provided in Part II or by non-payment as provided in this Chapter. |
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