Report No. 11
154. Section 98.-
Clause (f) of section 98, which deals with non-negotiable instruments, has been omitted, as such instruments are outside the scope of the Act.
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Report No. 11 154. Section 98.- Clause (f) of section 98, which deals with non-negotiable instruments, has been omitted, as such instruments are outside the scope of the Act. |
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