Report No. 11
71. Necessity for noting and protest.-
Foreign bills must be protested for dishonour in the manner provided in Chapter IX of this Part when such protest is required by the law of the place where they are drawn
[Section 104]
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Report No. 11 71. Necessity for noting and protest.- Foreign bills must be protested for dishonour in the manner provided in Chapter IX of this Part when such protest is required by the law of the place where they are drawn [Section 104] |
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